Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
M/S DALMIA CEMENT (BHARAT) LTD. vs THE COMMISSIONER OF INCOME TAX
ITA-374/2003ITAT Delhi
M/S DALMIA CEMENT (BHARAT) LTD vs THE COMMISSIONER OF INCOME TAX
ITA - 374 / 2003ITAT Delhi
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD.
ITA/165/2015ITAT Delhi
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD.
ITA/677/2014ITAT Delhi
HONDA SIEL POWER PRODUCTS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/346/2015ITAT Delhi
TAX (CENTRAL-2), vs M/S FORYU OVERSEAS (P) LTD
ITA/1032/2015ITAT Delhi
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD.
ITA/676/2014ITAT Delhi
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD.
ITA/950/2015ITAT Delhi
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD.
ITA/166/2015ITAT Delhi
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD.
ITA/675/2014ITAT Delhi
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD.
ITA/643/2014ITAT Delhi
M/S DALMIA CEMENT (BHARAT) LTD vs THE COMMISSIONER OF INCOME TAX
ITA/374/2003ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI III vs MANGE RAM AGGARWAL
ITA/380/2008ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs AKOI SAAB
ITA/358/2008ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
ITO, NEW DELHI vs M/S KRISHAN LAL & SONS, DELHI
ITA 1278/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S TARUN METAL CO, DELHI
ITA 1275/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, FARIDABAD vs M/S. THE PALWAL COOP SUGAR MILLS LTD, PALWAL
ITA 1199/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, FARIDABAD vs SATPAL GOYAL, FARIDABAD
ITA 1191/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, REWARI vs SH. RAMESH, REWARI
ITA 1190/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, REWARI vs SH. BHARAT YADAV, REWARI
ITA 1189/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, REWARI vs SH. DHARMBIR, HARYANA
ITA 1186/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. ARISTOCRAFT INTERNATIONAL PVT. LTD., NEW DELHI
ITA 1173/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. ARISTOCRAFT INTERNATIONAL PVT. LTD., NEW DELHI
ITA 1172/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, SONEPAT vs SH. HARISH JOSHI, SONEPAT
ITA 1155/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. SWASTIK PIPES LTD., NEW DELHI
ITA 1130/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
INCOME-TAX OFFICER, NEW DELHI vs VISHAL PURI, DELHI
ITA 1017/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. FACOR POWER LTD., NOIDA
ITA 1012/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. LAMINA ASSOCIATES,MEERUT vs ADDL.CIT, MEERUT
ITA 4097/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. SHANTI ARORA,NEW DELHI vs ITO, NEW DELHI
ITA 4081/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
SH. AMIT ARORA,NEW DELHI vs ITO, NEW DELHI
ITA 4080/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
