Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,221 total)

PAWAN JYOTI STEELS P.LTD,MUMBAI vs DCIT CEN CIR 10, MUMBAI

ITA 7698/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
20/1/2016

YES POWER & INFRASTRUCTURE P.LTD,MUMBAI vs ASST CIT 4(3), MUMBAI

ITA 49/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
20/1/2016

ACIT 21(1), MUMBAI vs CAMORON FINANCE & INVESTMENTS, MUMBAI

ITA 4583/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
20/1/2016

ITO 15(3)(2), MUMBAI vs U.K. CONSTRUCITONS, MUMBAI

ITA 4472/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
20/1/2016

ITO 15(3)(2), MUMBAI vs U.K. CONSTRUCITON, MUMBAI

ITA 4471/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
20/1/2016

CAMORON FINANCE AND INVESTMENTS,MUMBAI vs ASST CIT 21(1), MUMBAI

ITA 4227/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
20/1/2016

ITO WD 4(4), THANE vs VIDYAVARDHINI TRUST, THANE

ITA 3840/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
20/1/2016

ITO WD 4(4), THANE vs VIDYAVARDHINI TRUST, THANE

ITA 3839/MUM/2014[2001-02]Status: DisposedITAT MumbaiAY 2001-02
20/1/2016

HDFC SECURITIES LTD,MUMBAI vs DCIT 4(1), MUMBAI

ITA 3501/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
20/1/2016

YASHOMANDIR SAHAKARI PATPETDHI LTD,MUMBAI vs ITO 22(2)(4), NAVI MUMBAI

ITA 3477/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
20/1/2016

ASST CIT 14(2), MUMBAI vs VENUS INTERNATIONAL, MUMBAI

ITA 2487/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
20/1/2016

V.M.STAR,MUMBAI vs ACIT - 16(3), MUMBAI

ITA 1238/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
20/1/2016

CLARIDGES INVESTMENTS AND FINANCE P.LTD,MUMBAI vs ITO 4(1)(1), MUMBAI

ITA 7365/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
20/1/2016

DCIT 17(2), MUMBAI vs RAVINDRA MOHAN GUPTA, MUMBAI

ITA 7103/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
20/1/2016

ADDL CIT 2(1) CITY 2, MUMBAI vs THE ESTATE INVESTMET CO. P.LTD, MUMBAI

ITA 1105/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
20/1/2016

ITO 9(2)(3), MUMBAI vs NEXT SERVICES HEALTHCARE SOURCING SOLUTIONS P.LTD, MUMBAI

ITA 6526/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
20/1/2016

GROUP M MEIDA INDIA P.LTD,MUMBAI vs ADDL CIT RG 7(3), MUMBAI

ITA 6519/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
20/1/2016

VAIPA PHARMACEUTICALS P.LTD,MUMBAI vs ASST CIT 8(3), MUMBAI

ITA 5226/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
20/1/2016

DCIT CC 39, MUMBAI vs SATYAPAL JAIN, MUMBAI

ITA 2119/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
20/1/2016

DCIT CEN CIR 42, MUMBAI vs SANKALCHAND C. JAIN, MUMBAI

ITA 7662/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
20/1/2016

DILIP C BAGRI,MUMBAI vs ITO 4(1)(1), MUMBAI

ITA 6981/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
20/1/2016

LATE SH. DHARAMBIR,HARYANA vs ITO, SONEPAT

ITA 729/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
20/1/2016

SH. RAJIV NIGAM,NEW DELHI vs ITO, NEW DELHI

ITA 5689/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
20/1/2016

DCIT, NEW DELHI vs XOIL LTD., NEW DELHI

ITA 5395/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
20/1/2016

DCIT, NEW DELHI vs XOIL LTD., NEW DELHI

ITA 5389/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
20/1/2016

MR. ARUN SEHGAL,NEW DELHI vs ACIT, NEW DELHI

ITA 3745/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
20/1/2016

ITO, NEW DELHI vs M/S SHARP EYE ADVERTISING PVT. LTD., DELHI

ITA 3581/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
20/1/2016

HINDUSTAN AGENCIES PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 3387/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
20/1/2016

M/S. AAA PORTFOLIOS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 2483/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
20/1/2016

ITO, NEW DELHI vs M/S. ART N GLASS INC., NEW DELHI

ITA 2062/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
20/1/2016