Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,219 total)
H.M. ICE & STORAGE PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 719/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
DCIT, NEW DELHI vs M/S. HALDIRAM MANUFACTURING CO. PVT. LTD., NEW DELHI
ITA 6071/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S HALDIRAM MANUACTUING CO. PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5179/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S RITES LTD., GURGAON
ITA 2660/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADOBE SOFTWARE INDIA PVT. LTD.,NOIDA vs JCIT, NOIDA
ITA 2454/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S RITES LTD.,GURGAON vs ACIT, LTU, NEW DELHI
ITA 2149/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs GALORE PRINT INDUSTRIES LTD., NEW DELHI
ITA 1455/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ADIT, NEW DELHI vs M/S. INTERNATIONAL STEEL SERVICE INC., NEW DELHI
ITA 702/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ADIT, DEHRADUN vs M/S. HALLIN MARINE UK LTD., DEHRADUN
ITA 5290/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
HALLIN MARINE UK LTD.,NEW DELHI vs ADIT, DEHRADUN
ITA 5217/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. FIBCOM INDIA LTD., NEW DELHI
ITA 2649/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. FIBCOM INDIA LTD., NEW DELHI
ITA 2101/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, BANGALORE vs KURLON LTD., BANGALORE
ITA 28/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S VINAYAKA VIDYANIKETHAN,NELAMANGALA vs CIT, BANGALORE
ITA 1227/BANG/2015[N.A.]Status: DisposedITAT Bangalore
GOWDA SARASWATH MAHILA VRINDA,BANGALORE vs DIT, BANGALORE
ITA 820/BANG/2014[N.A.]Status: DisposedITAT Bangalore
DCIT, BANGALORE vs M/S INTERNATIONAL STONES INDIA PVT. LTD., BANGALORE
ITA 608/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S INTERNATIONAL STONE INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 539/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
S.K. SREENIVASA,MYSORE vs DCIT, MYSORE
ITA 392/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S INTERNATIONAL STONES I P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1475/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S |NTERNATIONAL STONES I P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1474/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S INTERNATIONAL STONES INDIA P LTD, BANGALORE
ITA 1332/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI. T.V. PRABHU,BANGALORE vs CIT, BANGALORE
ITA 555/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO vs M/S INFINERA INDIA PVT. LTD., BANGALORE
ITA 294/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
K.R. PARAMAHAMSA,BANGALORE vs DCIT, BANGALORE
ITA 1408/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
K.R. PARAMAHAMSA,BANGALORE vs DCIT, BANGALORE
ITA 1407/BANG/2013[2004-05]Status: DisposedITAT BangaloreAY 2004-05
K.R. PARAMAHAMSA,BANGALORE vs DCIT, BANGALORE
ITA 1406/BANG/2013[2003-04]Status: DisposedITAT BangaloreAY 2003-04
K.R. PARAMAHAMSA,BANGALORE vs DCIT, BANGALORE
ITA 1405/BANG/2013[2001-02]Status: DisposedITAT BangaloreAY 2001-02
PR. COMMISSIONER OF INCOME TAX-6 vs MANUPATRA INFORMATION SOLUTION
ITA/81/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OFINCOME TAX-IV vs D.D. GEARS PVT. LTD.
ITA/38/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-IV vs DIGITAL RADIO (DEL) BOARDCASTING LTD.
ITA/41/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU