Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,862 total)
M/S. BOTIL OIL TOOLS INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5375/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. GLOBAL HEALTH PVT. LTD., NEW DELHI
ITA 3383/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. NARSI CREATIONS,NEW DELHI vs DCIT, NEW DELHI
ITA 3194/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. NARSI CREATIONS,NEW DELHI vs DCIT, NEW DELHI
ITA 3193/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. NARSI CREATIONS,NEW DELHI vs DCIT, NEW DELHI
ITA 3192/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. NARSI CREATIONS,NEW DELHI vs DCIT, NEW DELHI
ITA 3191/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. NARSI CREATIONS,NEW DELHI vs DCIT, NEW DELHI
ITA 3190/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. NARSI CREATIONS,NEW DELHI vs DCIT, NEW DELHI
ITA 3189/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. NARSI CREATIONS,NEW DELHI vs DCIT, NEW DELHI
ITA 3188/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S RAINBOW INTERNATIONAL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3107/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. BOTIL OIL TOOLS (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2382/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S RAJSHREE STEELS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 1976/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ADIT, DEHRADUN vs M/S. HALLIBURTON OFFSHORE SERVICES INC., DEHRADUN
ITA 6161/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
HALLIBURTON OFFSHORE SERVICES INC.,NEW DELHI vs ADIT, DEHRADUN
ITA 6003/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
FEDERAL MOGUL AUTOMOTIVE PRODUCTS (INDIA) LTD.,GURGAON vs DCIT, NEW DELHI
ITA 5881/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. MALANA POWER LTD., NEW DELHI
ITA 5478/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO (TDS), NEW DELHI vs M/S. DLF LTD., NEW DELHI
ITA 3486/DEL/2012[2006-07 (F.Y. 2005-06)]Status: DisposedITAT Delhi
HALLIBURTON OFFSHORE SERVICES INC.,NEW DELHI vs ADIT, DEHRADUN
ITA 242/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S REACH INTERACTIVE COM. PVT. LTD., NEW DELHI
ITA 3469/DEL/2011[2001-02]Status: DisposedITAT DelhiAY 2001-02
M/S. BOTIL OIL TOOLS (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 973/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
PEC LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3910/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S JAMES CAPITAL & FINANCE PVT. LTD., NEW DELHI
ITA 278/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
CASIO INDIA COMPANY PRIVATE LIMITED vs DCIT CIRCLE 3(1),
ITA/309/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX DEL vs M/S MANJULA FINANCE P.LTD.
ITA/58/2006ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DIRECTOR OF INCOME TAX vs M/S NICHIMEN CORPORATION
ITA/434/2004ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs M/S KANTA CHEMICALS P.LTD.
ITA/389/2004ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
M/S MANJULA FINANCES LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/388/2004ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SUBHASH ARORA INVESTMENT P. LT vs COMMISSIONER OF INCOME TAX XII
ITA/236/2004ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
M/s Gold Bricks Infrastructure Pvt. Ltd. vs Commissioner Of Income Tax appeals
WPT/67/2016ITAT Chhattisgarh
Rakesh Saraogi vs Commissioner Of Income Tax appeals
WPT/66/2016ITAT Chhattisgarh
