Recent Judgments

PRAHLAD DASS MITTAL,NEW DELHI vs ITO, NEW DELHI

ACIT, NEW DELHI vs SH. INDERPAL SINGH WADHAWAN, NEW DELHI

M/S KRISHNA BUILDER,DELHI vs CIT, ROHTAK

DCIT, NEW DELHI vs MOHAN GUPTA, HUF, NEW DELHI

PRALAD DAS MITTAL,NEW DELHI vs ITO, NEW DELHI

MOSAIC INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ACIT, NEW DELHI vs M/S RAMA KRISHNA JEWELLER (INDIA), NEW DELHI

PRINCIPAL COMMISSIONER OF INCOME-TAX-07 vs M/S ORIENTAL BANK OF COMMERCE,

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

SHARADAMBA ENTERPRISES,HUBLI vs ASST.C.I.T., HUBLI

ITO, BANGALORE vs M/S SRI.SHIRDI SAI SAMAJ, BANGALORE

M/S SATABDI INVESTMENTS PVT. LTD.,BANGALORE vs DCIT, BANGALORE

PRADEEP KAR,BANGALORE vs ACIT, BANGALORE

GIRISH APPA REDDY,BANGALORE vs INCOME TAX OFFICER, WARD-2(2), BANGALORE

M/S NET APP INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

SCHNEIDER ELECTRIC IT BUSINESS INDIA PVT LTD vs CIT,

DCIT, BANGALORE vs SAINT GOBAIN CRYSTALS & DETECTORS (I) LTD., BANGALORE

C.I.T. BIKANER vs KRISHI UPAJ MANDI SAMITI GHARSANA

PR. CIT-06 vs NOESIS INDUSTRIES LTD. (FOREMERLY KNOWN AS MVL INDUSTRIES LTD.)

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

C I T-I JAIPUR vs M/S JEWELS EMPORIUM JAIPUR

C.I.T. I JODHPUR vs SHRI PALIWAL BRAHMAN SAMAJ SEVA MANDAL

K.U.M.S.UDAIPUR vs C.I.T.UDAIPUR

PRINCIPAL COMMISSIONER OF INCOME TAX KOT vs M/S G B IMPEX

M/S LAKHI GEMS vs I T O WARD 21 JAIPUR

PUNJAB STATE COOPERATIVE FEDERATION OF HOUSE BUILDING SOCIETIES LTD vs COMMISSIONER OF INCOME TAX-II CHANDIGARH AND ORS,

THE COMMISSIONER OF INCOME TAX vs M/S KHETAN CHEMICALS LTD.

SAJAN KUMAR BANSAL,HOWRAH vs ITO, WD-47(2), KOLKATA, KOLKATA

DCIT, CIR-8(2), KOLKATA, KOLKATA vs M/S ROTOMAC ELECTRICALS PVT. LTD., KOLKATA

GRAND FASHIONS (INDIA) PRIVATE LTD.,KOLKATA vs I.T.O, WD -11(2), KOLKATA, KOLKATA

SBI DFHI LTD,MUMBAI vs ADDL CIT RG 2(1), MUMBAI

SHILPA MILIND DESAI,MUMBAI vs ACIT 15(2), MUMBAI