Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,890 total)
ACIT 10(1), MUMBAI vs ANATEK SERVICES P LTD, MUMBAI
ITA 1345/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
J.M. FINANCIAL & INVESTMENT CONSULANCY SERVICES P.LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 92/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT CC 38, MUMBAI vs ANSHUL SPECIALITY MOLECULES LTD ( FORMERLY KNWON AS ANSHUL CHEMICALS LTD), MUMBAI
ITA 6369/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LANDMARK EDUCATION BREAKTHROUGH TECHNOLOGIES PVT. LTD.,MUMBAI vs A,C,I.T.-10(2), MUMBAI
ITA 6302/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CIR 12(3), MUMBAI vs STELMET MARKETING, MUMBAI
ITA 6168/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
AF-TAAB INVESTMENT COMPANY LTD,MUMBAI vs ITO WD 2(1)(2), MUMBAI
ITA 3684/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ALKA SECURITIES LTD,MUMBAI vs ACIT 4(1), MUMBAI
ITA 2764/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
A.C.I.T. CIRCLE 7(2), MUMBAI vs SBM CHEMICALS & INSTRUMENTS PVT. LTD., MUMBAI
ITA 2265/MUM/2012[2001-02]Status: DisposedITAT MumbaiAY 2001-02
DCIT 22(2), NAVI MUMBAI vs SKY STAR, MUMBAI
ITA 2237/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SKY STAR,MUMBAI vs DCIT 22(2), MUMBAI
ITA 2012/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KNK ENGINEERING WORKS,MUMBAI vs ITO 23(1)(4), MUMBAI
ITA 1205/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DR. GANESH K KINI,MUMBAI vs ITO 11(3)(2), MUMBAI
ITA 8153/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 22(3), NAVI MUMBAI vs ANIL SHAMBHU RAJPUT, NAVI MUMBAI
ITA 4491/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
OM ESTATES & FINANCE P.LTD,MUMBAI vs ITO 7(1)(2), MUMBAI
ITA 1390/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
OM ESTATES & FINANCE P.LTD,MUMBAI vs ITO 7(1)(2), MUMBAI
ITA 1389/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 19(2)-1, MUMBAI vs APPOSITE TRADING CO., MUMBAI
ITA 6944/MUM/2010[1997-98]Status: DisposedITAT MumbaiAY 1997-98
DR. NARENDRA D. DESAI,MUMBAI vs ACIT CRN CIR 34, MUMBAI
ITA 5159/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DR. NARENDRA D. DESAI,MUMBAI vs ACIT CRN CIR 34, MUMBAI
ITA 5158/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DR. NARENDRA D. DESAI,MUMBAI vs ACIT CRN CIR 34, MUMBAI
ITA 5157/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CEN CIR-I, RG0-2, MUMBAI vs REHAB HSG. P. LTD, MUMBAI
ITA 4110/MUM/2009[2003-04]Status: DisposedITAT MumbaiAY 2003-04
KOBELCO CRANES INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 802/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHRI GURJEET SINGH CHADHA,MORADABAD vs DCIT, NEW DELHI
ITA 678/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHRI GURJEET SINGH CHADHA,MORADABAD vs DCIT, NEW DELHI
ITA 677/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SHRI GURJEET SINGH CHADHA,MORADABAD vs DCIT, NEW DELHI
ITA 676/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S. MANSAROVER INVESTMENT LTD., NEW DELHI
ITA 78/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
INDIA YAMAHA MOTOR PRIVATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1720/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. KAMA HOLDINGS LTD, NEW DELHI
ITA 1555/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. MANSAROVER INVESTMENT LTD,NEW DELHI vs ITO, NEW DELHI
ITA 6722/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SH. SHARAD CHOUDHARY, NEW DELHI
ITA 6605/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. SALORA RETAIL VENTURES LTD., NEW DELHI
ITA 6599/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10