Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,891 total)
ASST CIT 1(3), MUMBAI vs UNILIVER INDUSTRIES P LTD, MUMBAI
ITA 6126/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
HINCON FINANCE LTD,MUMBAI vs DCIT 10(1), MUMBAI
ITA 5853/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (TDS) (OSD) RG-2, MUMBAI vs INDIAN OIL CORPORATION LTD, MUMBAI
ITA 5162/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
V.N. KARBHATKAR,MUMBAI vs ITO 19(3)(4), MUMBAI
ITA 4797/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ARUNKUMAR R, MEHTA,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 4620/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
GUPTA FAMILY TRUST,MUMBAI vs ITO 21(3)(2), MUMBAI
ITA 4503/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DINESH K. TIWARI,MUMBAI vs DCIT 26(2), MUMBAI
ITA 4336/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
YATEEN ANANT PANDIT,MUMBAI vs ACIT 15(2), MUMBAI
ITA 4232/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (TDS) (OSD) RG 2, MUMBAI vs INDIAN OIL CORPORATION LTD, MUMBAI
ITA 2820/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUNITA GONEKA,MUMBAI vs DCIT WD 20(3), MUMBAI
ITA 2309/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SANTOSH S. GONEKA,MUMBAI vs DCIT WD 20(3), MUMBAI
ITA 2308/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
HARSH DEEP CONSTRUCTION,MUMBAI vs DCIT CC 47, MUMBAI
ITA 1941/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
UTTAM S. MAJI,MUMBAI vs ITO 25(1)(2), MUMBAI
ITA 157/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CC 39, MUMBAI vs FIRST LAND INFRA. P.LTD, NAVI MUMBAI
ITA 1372/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
THE HINDOOSTAN SPINNING & WEAVING MILLS LTD,MUMBAI vs ITO 2(1)(4), MUMBAI
ITA 1302/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEUTSCHE EQUITIES INDIA P.LTD,MUMBAI vs DCIT 4(1), MUMBAI
ITA 7195/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 9(2)1, MUMBAI vs JOGINDRA EXPAORTS LTD, MUMBAI
ITA 7005/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CIR 4(2), MUMBAI vs VISARIA SECURITIES P.LTD, MUMBAI
ITA 6900/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
H. PARSONS P.LTD,MUMBAI vs ITO 2(1)(4), MUMBAI
ITA 6638/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LUCID COLLOIDS LTD,MUMBAI vs ASST CIT 6(3), MUMBAI
ITA 532/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BALMOHAN VIDYAMANDIR TRUST,MUMBAI vs ITO (E) I(1), MUMBAI
ITA 5127/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 9(2)(2), MUMBAI vs LION MERCANTILE INDUSTRIES LTD, MUMBAI
ITA 4869/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT RG 9(1), MUMBAI vs AYUSHAKTI AYURVED P.LTD, MUMBAI
ITA 4850/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
DCIT 1(1), MUMBAI vs CLARIANT CHEMICALS (INDIA) LTD, MUMBAI
ITA 4804/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PAN INDIA NETWORK INFRAVEST P.LTD,MUMBAI vs DCIT CIR 7(1), MUMBAI
ITA 4170/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CLARIANT CHEMICALS (INDIA) LTD,THANE vs ADDL CIT RG 1(1), MUMBAI
ITA 3902/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CULTURAL ALLIANCE OF CAMBAY,MUMBAI vs ITO (HQ) (E), MUMBAI
ITA 3851/MUM/2013[500]Status: DisposedITAT Mumbai
VOLKART FLEMING SHIPPING & SERVICES LTD,MUMBAI vs ASST CIT 2(3), MUMBAI
ITA 3481/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 7(1), MUMBAI vs PAN INDIA NETWORK INFRAVEST P.LTD, MUMBAI
ITA 3378/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
M/S SYS-PRO TECHNOLOGIES PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE-2(1), MUMBAI
ITA 2526/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
