Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
ITO WARD 17 (4) vs VITAL COMMUNICATION LTD,
ITA 2448/DEL/2007[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
MANISH TIWARI vs THE COMMISSIONER OF INCOME TAX
WP/6298/2016ITAT Madhya Pradesh
I.T.O WD - 8(1),KOLKATA, KOLKATA vs M/S ALKHARSH INTERNATIONAL PVT LTD, KOLKATA
ITA 2248/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
CONTROL & APPLICATIONS AUTOMATION INDIA P.LTD,MUMBAI vs ITO 8(3)(4), MUMBAI
ITA 765/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 17(2), MUMBAI vs DAMANIA & SONS, MUMBAI
ITA 5120/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO (TDS 2(3), MUMBAI vs MIDAS EVENTS P.LTD, MUMBAI
ITA 3887/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 24(1)(1), MUMBAI vs MUSTAK KARIM PRASALIA, MUMBAI
ITA 3864/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CHANDBIBI ZAIDI,MUMBAI vs ACIT CEN CIR 43, MUMBAI
ITA 358/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BHARAT MOHANLAL SHAH,MUMBAI vs ASST. CIT,RANGE- 16(3), MUMBAI
ITA 3430/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DARASHAW & COMPANY P.LTD,MUMBAI vs ADDL CIT RG 4(1), MUMBAI
ITA 311/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 4(1), MUMBAI vs DARASHAW & CO. P.LTD, MUMBAI
ITA 1470/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CC 43, MUMBAI vs CHANDBIBI ZAIDI, MUMBAI
ITA 1393/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 16(3)(4), MUMBAI vs SAROJ P. MEHTA, MUMBAI
ITA 7299/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NARENDRA C. SHAH,MUMBAI vs ITO WD 4(2)(), MUMBAI
ITA 963/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SILVASSA ESTATES P.LTD,MUMBAI vs ITO 8(3)(2), MUMBAI
ITA 7383/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHARAT TIN WORKS,MUMBAI vs ADDL CIT RG 20(1), MUMBAI
ITA 3381/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT, CHENNAI vs INDIAN ADDITIVES LIMITED, CHENNAI
ITA 835/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs AKSHAYA PVT LTD., CHENNAI
ITA 666/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
UNITED METAL INDUSTRIES,CHENNAI vs ACIT, CHENNAI
ITA 513/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs TNQ BOOKS AND JOURNALS PRIVATE LIMITED, CHENNAI
ITA 330/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
TEXMO INDUSTRIES,COIMBATORE vs ACIT, COIMBATORE
ITA 320/CHNY/2016[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
PRINCIPLE COMMISSIONER OF INCOME TAX vs SRI T V VENUGOPAL
ITA/327/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
PRINCIPLE COMMISSIONER OF INCOME TAX vs SRI T V VENUGOPAL
ITA/325/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
PRINCIPLE COMMISSIONER OF INCOME TAX vs SRI T V VENUGOPAL
ITA/326/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
SMT. NEHA MAHESHWARI,NEW DELHI vs ITO, NEW DELHI
ITA 6205/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. SHITILESH SUDERSHAN MAHESHWARI,NEW DELHI vs M/S. ITO, NEW DELHI
ITA 6204/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs SMT. ANJANA DHINGRA, GHAZIABAD
ITA 5626/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. RRP MANAGEMENT SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5289/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
HARINDER SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 3762/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. PREM KAUR BHANGOO,NEW DELHI vs DCIT, NEW DELHI
ITA 3751/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
