Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
SH. NIRMAL SINGH BHANGOO,NEW DELHI vs DCIT, NEW DELHI
ITA 3750/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
SMT. MONIKA ARORA,NEW DELHI vs ITO, NEW DELHI
ITA 3735/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, ROHTAK vs M/S. ARIHANT TELESERVICES, NEW DELHI
ITA 3734/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. VISHESH OVERSEAS,NEW DELHI vs ACIT, NEW DELHI
ITA 3704/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO(TDS), MORADABAD vs M/S. LIFE INSURANCE OF INDIA, RAMPUR
ITA 2778/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO(TDS), MORADABAD vs M/S. P.V.V.N.L. ELECTRICITY TEST DIVISION, RAMPUR
ITA 2776/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
MRS. LAKSHMI CHADHA,NEW DELHI vs ITO, NEW DELHI
ITA 2747/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. NKG INFRASTRUCTURE LTD., NEW DELHI
ITA 2727/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. SUPER PLASTIC COATS (P) LTD., NEW DELHI
ITA 3430/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S SA PACKAGING,NEW DELHI vs CIT, NEW DELHI
ITA 2519/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHRI SURESH VERMA,DELHI vs ACIT, NEW DELHI
ITA 1152/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. SPG FINVEST PRIVATE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1091/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
JAIVEER SINGH BENIWAL,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 6276/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
SUSHIL GROVER,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 514/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. JC DECAUX ADVERTISEMENT INDIA PVT. LTD., NEW DELHI
ITA 5387/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
JAIVEER SINGH BENIWAL,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 1411/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S PURI CONSTRUCTION LTD., NEW DELHI
ITA 3554/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO WARD-23 (2), NEW DELHI vs V.K. MEHTA (HUF), NEW DELHI
ITA 2801/DEL/2008[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
DCIT (E) 2(1), MUMBAI vs SOCIETY OF THE SERVANT OF THE HOLY SPIRIT, MUMBAI
ITA 205/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASHRAJ FOODS & BEVERAGES P.LTD,MUMBAI vs ITO 9(1)(1), MUMBAI
ITA 1505/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MUKESH D. DEDHIA,NAVI MUMBAI vs ACIT CEN CIR 23, MUMBAI
ITA 7033/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MUKESH D. DEDHIA,NAVI MUMBAI vs ACIT CEN CIR 23, MUMBAI
ITA 7032/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 18(2)(2), MUMBAI vs SWAPNA RAJESH SAWANT, MUMBAI
ITA 4039/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INFOR GLOBAL SOLUTIONS BARNEVELD) BV ( NOW KNOWN AS INFOR (BARNEVELD) BV),HYDERABAD vs DDIT (IT) CIR 3(1), MUMBAI
ITA 777/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
INFOR GLOBAL SOLUTIONS BARNEVELD) BV,HYDERABAD vs DDIT (IT) CIR 3(1), MUMBAI
ITA 776/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
M.R PRODUCTIONS P.LTD,MUMBAI vs ITO WD 11(1)(2), MUMBAI
ITA 7182/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 19(2)(4), MUMBAI vs MANOJ HIRJI VISARIA, MUMBAI
ITA 7054/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SAKET HOTELS P.LTD,MUMBAI vs ITO 9(3)(1), MUMBAI
ITA 6183/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GE GLOBAL SOURCEING INDIA P.LTD,NEW DELHI vs ITO RG 3(1)4, MUMBAI
ITA 4610/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 22, MUMBAI vs SHAREKHAN COMMODITIES P.LTD, MUMBAI
ITA 2841/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10