Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,841 total)
ACIT, NOIDA vs M/S. PRADEEP KUMAR ANAND, NOIDA
ITA 1120/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO WARD 29 (4) vs VISHNU KUMAR AGGARWAL,
ITA 3285/DEL/2006[1998-1999]Status: DisposedITAT DelhiAY 1998-1999
THE COMMISSIONER OF INCOME TAX vs DAIVADNYA SAHAKARA BANK NIYAMIT
ITA/100185/2015ITAT Karnataka
H.G.RAMESH,RATHNAKALA
SRI KALYAN SARKAR,KOLKATA vs ITO, WD-54(4), KOLKATA, KOLKATA
ITA 371/KOL/2016[2004-05]Status: DisposedITAT KolkataAY 2004-05
SMT TANUSRI JASH,BURDWAN vs ITO, WD-1(3), BURDWAN, BURDWAN
ITA 1503/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
I.T.O WD - 3(2), KOLKATA., KOLKATA vs M/S ASHADEEP ENTERTAINMENT PVT LTD., KOLKATA
ITA 268/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
D.CI.T.(TDS), CIRCLE-58, KOLKATA, KOLKATA vs M/S J.J.EXPORTERS LTD., KOLKATA
ITA 2569/KOL/2013[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
IDEAL UNEMPLOYED ENGINEERS CO-OPERATIVE SOCIETY LTD.,COOCHBIHAR vs D.C.I.T., CIRCLE - 2, JALPAIGURI, JALPAIGURI
ITA 2460/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
BHAGWATI SPONGE PRIVATE LIMITED,BURDWAN vs C.I.T,ASANSOL, ASANSOL
ITA 1283/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
NARAYAN PRASAD AGARWALA,UTTAR DINAJPUR vs I.T.O WD - 1,RAIGANJ, UTTAR DINAJPUR
ITA 102/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S RAIGANJ COMMUNICATION,UTTAR DINAJPUR vs ITO,WARD-1, RAIGANJ, UTTAR DINAJPUR
ITA 847/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ITO,WARD-56(4), KOLKATA, KOLKATA vs M/S. NOPANY & SONS, KOLKATA
ITA 1258/KOL/2012[2004-05]Status: DisposedITAT KolkataAY 2004-05
MICRO SOLUTIONS (I) P.LTD,THANE vs DCIT CIR 1, THANE
ITA 855/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
UTTAM VALUE STEELS LTD,MUMBAI vs ASST CIT CEN CIR 41, MUMBAI
ITA 3206/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
POOJA DEVELOPERS,MUMBAI vs ITO WD 12(1)(2), MUMBAI
ITA 7751/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 5(2), MUMBAI vs JNJ HOLDINGS P.LTD, MUMBAI
ITA 707/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
JASHVANT C. RAVAL,MUMBAI vs ASST CIT 11(2), MUMBAI
ITA 6913/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ADIT (E) II(1), MUMBAI vs JASLOK HOSPITAL & RESEARCH CENTRE, MUMBAI
ITA 6853/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
WATSON PHARMA P.LTD,MUMBAI vs ITO WD 8(3)(4), MUMBAI
ITA 6785/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JOYNEST PRREMISES P.LTD,MUMBAI vs ITO 5(3)(4), MUMBAI
ITA 6717/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 24(2), MUMBAI vs UNISYNTH CHEMICALS, MUMBAI
ITA 6699/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 16(1)(4), MUMBAI vs GHEVARCHAND G. JAIN, MUMBAI
ITA 6688/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(1), MUMBAI vs BOROSIL GLASS WORKS LTD, MUMBAI
ITA 6583/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NEENA NARESH M SINGHI,MUMBAI vs ASST CIT 24(3), MUMBAI
ITA 6182/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KAVITA MARKETING P.LTD,MUMBAI vs ITO 5(2)(2), MUMBAI
ITA 4886/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIRENDRA JAIKUMAR JAIN,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 3964/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CC 39, MUMBAI vs VIRENDRA JAIKUMAR JAIN, MUMBAI
ITA 3833/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(3), MUMBAI vs DEEPA VIDYADHAR BHAJEKAR, THANE
ITA 2989/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KRISHNA FILAMENTS LTD,THANE vs ACIT (OSD-II) (C)-7, MUMBAI
ITA 1675/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
KRISHNA FILAMENTS LTD,THANE vs ACIT (OSD-II) (C)-7, MUMBAI
ITA 1674/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03