Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,841 total)
PANDURANG W. SALGAONKAR,MUMBAI vs ITO 25(2)(2), MUMBAI
ITA 1267/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADITYA BIRLA NUVO LTD ( FORMELRY INDIAN RAYON AND INDUSTRIES LTD,MUMBAI vs DCIT RG 3(2), MUMBAI
ITA 992/MUM/2013[1994-95]Status: DisposedITAT MumbaiAY 1994-95
ITO 6(3)(2), MUMBAI vs LEOPARD INVESTMENTS LTD, MUMBAI
ITA 7091/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
FIROZ NADIADWALA, MUMBAI vs ASST CIT 11(1), MUMBAI
ITA 5719/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NIVO CONTROLS P. LTD,MUMBAI vs ITO 1(2)(3), MUMBAI
ITA 5074/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CHITWAN DEVELOPERS P. LTD,RAIGAD vs ITO 6(2)(1), MUMBAI
ITA 4897/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADEPT AGENCIES,MUMBAI vs ITO WD 14(1)(4), MUMBAI
ITA 4238/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NARESHKUMAR P. SOLANKI,MUMBAI vs ITO WD 22(2)(3), NAVI MUMBAI
ITA 1884/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 1(1)(1), MUMBAI vs AXIOM SHARE BROKING P.LTD, MUMBAI
ITA 1198/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DR RABI NARAYAN SAHOO,MUMBAI vs ITO 9(1)(3), MUMBAI
ITA 7620/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABB SWITZERLAND LTD,BANGALORE vs ADIT 1(1),
ITA 7528/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABB SWITZERLAND LTD,BANGALORE vs ADIT 1(1),
ITA 7527/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MUMBAI WATERFRONTS CENTRE,MUMBAI vs DIT (E), MUMBAI
ITA 6530/MUM/2012[2012-13]Status: DisposedITAT MumbaiAY 2012-13
I.T.O.3(1)(2), MUMBAI vs BHAGAT HOUSING DEVELOPMENT PVT. LTD., MUMBAI
ITA 5984/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VIVEK VENUGOPAL,CHENNAI vs ASST CIT CEN CIR 13, MUMBAI
ITA 5432/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CHANDRASEKHAR MARUTI MUSALE,THANE vs ASST CIT 10(2), MUMBAI
ITA 5410/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
D.C.I.T. CIRCLE 3(3), MUMBAI vs RICOH INDIA LTD., MUMBAI
ITA 4463/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
AMEETA DHARAMPAL KAPUR,MUMBAI vs ITO 21(3)(1), MUMBAI
ITA 1656/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
FAMILY PLASTICS AND THERMOWARE,MUMBAI vs D.C.I.T. 20(3), MUMBAI
ITA 1691/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
GENRAL MOTROS OVERSEAS CORPORATION,HARYANA vs ADIT (IT) 3(1), MUMBAI
ITA 8151/MUM/2010[2001-02]Status: DisposedITAT MumbaiAY 2001-02
KARGIL CORPORATION,MUMBAI vs ITO 20(1)(4), MUMBAI
ITA 6978/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 20(1), MUMBAI vs K.L. ABRAHAM, MUMBAI
ITA 4514/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 20(1), MUMBAI vs ARCHIE ABRAHAM, MUMBAI
ITA 4510/MUM/2010[2001-02]Status: DisposedITAT MumbaiAY 2001-02
MAHANT MADHAVDAS MAHATYAGI,MUMBAI vs ACIT RG 24(2), MUMBAI
ITA 2529/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SILVER STARS,MUMBAI vs D.C.I.T. CIRCLE 16(3), MUMBAI
ITA 319/MUM/2006[88-89]Status: DisposedITAT Mumbai
SILVER STARS,MUMBAI vs D.C.I.T. CIRCLE 16(3), MUMBAI
ITA 318/MUM/2006[88-89]Status: DisposedITAT Mumbai
SILVER STARS,MUMBAI vs D.C.I.T. CIRCLE 16(3), MUMBAI
ITA 317/MUM/2006[88-89]Status: DisposedITAT Mumbai
SILVER STARS,MUMBAI vs D.C.I.T. CIRCLE 16(3), MUMBAI
ITA 316/MUM/2006[88-89]Status: DisposedITAT Mumbai
SILVER STARS vs D.C.I.T. CIRCLE 16(3),
ITA 315/MUM/2006[88-89]Status: DisposedITAT Mumbai
M/S. LARSEN & TOUBRO LTD vs THE DY CIT (TDS) CIR-1,
ITA 9278/MUM/2004[]Status: DisposedITAT Mumbai
