Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
NABOKUMAR JHA,NORTH 24 PARGANAS vs D.C.I.T CIR - 49,KOLKATA, KOLKATA
ITA 2222/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
ITO, WARD - 1(2), KOLKATA, KOLKATA vs M/S. BAJRANGBALI ENGINEERING CO. LTD., HOWRAH
ITA 1559/KOL/2010[1982-83]Status: DisposedITAT KolkataAY 1982-83
LATE SHRI AJIT S. MEHTA,MUMBAI vs ITO 25(3)(3), MUMBAI
ITA 3269/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT 16(3), MUMBAI vs DILIPKUMAR V. LAKHI, MUMBAI
ITA 832/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CITICORP FINANCE (I) LTD,MUMBAI vs DCIT RG 10(1), MUMBAI
ITA 7060/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMAKANT RULIRAM CHOKHANI,MUMBAI vs ASST CIT RG 4(2), MUMBAI
ITA 6825/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DDB MUDRA MAX P. LTD,MUMBAI vs DCIT CIR 6(1), MUMBAI
ITA 6812/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NEEMA THAPPA,MUMBAI vs ITO -26 (2)(4), MUMBAI
ITA 499/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ANITA DALAL,MUMBAI vs ASST CIT 12(1), MUMBAI
ITA 3604/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAJESH A YAGNIK,MUMBAI vs ACIT 16(2), MUMBAI
ITA 3520/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO (TDS) 3(5), MUMBAI vs VIKRAM SINGH SHAH, NAVI MUMBAI
ITA 3123/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 19(3)(3), MUMBAI vs MINAXI R SOBTI, MUMBAI
ITA 1491/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
POWER FUELS INDIA P.LTD,MUMBAI vs ITO 8(2)(4), MUMBAI
ITA 125/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
POWER FUELS INDIA P.LTD,MUMBAI vs ITO 8(2)(4), MUMBAI
ITA 124/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
POWER FUELS INDIA P.LTD,MUMBAI vs ITO 8(2)(4), MUMBAI
ITA 123/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SRIDA KNITTERS,MUMBAI vs CIT 14, MUMBAI
ITA 7544/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NIMESH N KAMPANI,MUMBAI vs ASST CIT CIR 4(2), MUMBAI
ITA 3316/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IDBI BANK LTD,MUMBAI vs ACIT LTU, MUMBAI
ITA 2193/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 7(2)(1), MUMBAI vs RUPAM COLOUR LAB P.LTD, MUMBAI
ITA 1706/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 7(2)(1), MUMBAI vs RAJIV BHOLANATH GUPTA, MUMBAI
ITA 1698/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
REVASHANKAR GEMS LTD,MUMBAI vs ASST CIT 5(3), MUMBAI
ITA 1679/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 23, MUMBAI vs KISHORE THAKURAL, MUMBAI
ITA 7731/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SMT G PRAMILA vs SRI H V SAVANDARAJU @ H V RAJU
RPFC/91/2012ITAT Karnataka
S.N.SATYANARAYANA
Commissioner of Income Tax-II vs Sri B.Ramanarayanba Rao
ITTA/167/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissiner of Income Tax (TDS) vs M/s. United Breweries Ltd.,
ITTA/666/2015ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax-V, vs M/s. Sri Lakshmi Metal Industries AND Constructions,
ITTA/401/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioenr of Income Tax-V vs M/S S.L.Enterprises
ITTA/377/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax -VI, vs M/S Mahashakti Rice Corporation,
ITTA/373/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax II vs M/s. Seven Seas Aqua Farms AND Exports Ltd
ITTA/52/2007ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax- V, vs Dr. M.Venkataramana,
ITTA/259/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
