Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 308/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
JAGADISH YADAV,BANGALORE vs ITO, BANGALORE
ITA 1397/BANG/2015[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S KAMMAVARI SANGAM,BANGALORE vs DDIT, BANGALORE
ITA 1099/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SRI. ANAND KUMAR,BANGALORE vs ACIT, BANGALORE
ITA 438/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
DCIT, BANGALORE vs SOBHA RENAISSANCE INFORMATION TECHNOLOGY PVT. LTD., BANGALORE
ITA 301/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DDIT vs M/S KAMMAVARI SANGHA,
ITA 206/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT, BANGALORE vs M/S SYNERGIA CONSULTANTS PVT. LTD., BANGALORE
ITA 1605/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT, BANGALORE vs M/S SYNERGIA CONSULTANTS PVT. LTD., BANGALORE
ITA 1572/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ITO, BANGALORE vs MAHESH G. SHETTY, BANGALORE
ITA 1498/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S INFORMATICS INDIA LTD, BANGALORE
ITA 1090/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
KAVITHA CHAKRAPANI,BANGALORE vs JCIT, BANGALORE
ITA 1443/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08
TOYOTA KIRLOSKAR MOTOR PVT. LTD. vs CIT,
ITA 1182/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S BHARAT HI-TECH BUILDERS PVT. LTD. vs DCIT,
ITA 1064/BANG/2013[2004-05]Status: DisposedITAT BangaloreAY 2004-05
DCIT vs M/S BHARATH HI- TECH BUILDERS PVT. LTD.,
ITA 1009/BANG/2013[2004-05]Status: DisposedITAT BangaloreAY 2004-05
NIRVANA BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 265/BANG/2011[2006-07]Status: DisposedITAT BangaloreAY 2006-07
R. SRINIVAS RAJU,BANGALORE vs ACIT, BANGALORE
ITA 162/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
MARVELL INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1033/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
KHODAY ESHWARSA & SONS,BANGALORE vs DCIT, BANGALORE
ITA 1117/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ITO, NEW DELHI vs M/S. MARUDHAR SERVICES PVT. LTD., NEW DELHI
ITA 76/DEL/2014[1991-92]Status: DisposedITAT DelhiAY 1991-92
ITO (TDS), MORADABAD vs LIFE INSURANCE CORPORATION LTD., UTTAR PRADESH
ITA 1933/DEL/2014[2008-09 (F.Y. 2007-08)]Status: DisposedITAT Delhi
ITO, NEW DELHI vs SMT. MADHU AILAWADI, NEW DELHI
ITA 1310/DEL/2014[1998-99]Status: DisposedITAT DelhiAY 1998-99
ITO, NEW DELHI vs M/S. BHAVYA BUSINESS STRATEGIES PVT. LTD., NEW DELHI
ITA 6530/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. LOTUS BUILDTECH LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5837/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. LOTUS BUILDTECH LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5836/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
AVAYA INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 146/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. G E COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. vs THE ACIT CIR 6(3),
ITA 1942/MUM/2002[1998-1999]Status: DisposedITAT DelhiAY 1998-1999
THE ACIT 6(3) vs M/S. GE COUNTRYWIDE CONSUMERY FINANCIAL SERVICES LTD.,
ITA 1689/MUM/2002[1998-1999]Status: DisposedITAT DelhiAY 1998-1999
KARUVANTHIRUTHY SERVICE C0-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
ITA/72/2015ITAT Kerala
ITO, WD-1(4), DURGAPUR, DURGAPUR vs MUKHERJEE & CHATTERJEE ENTERPRISE, DURGAPUR
ITA 1419/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
RAJIB SAHA,KOLKATA vs DCIT-CIRCLE-40, KOLKATA, KOLKATA
ITA 2495/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05