Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
ZEON LIFESCIENCES LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6060/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. BILTECH BUILDING ELEMENTS LTD., NEW DELHI
ITA 4687/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. BILTECH BUILDING ELEMENTS LTD., NEW DELHI
ITA 4686/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, MEERUT vs SHRI VIPIN, MEERUT
ITA 178/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NAINITAL vs M/S. VINDYAVASINI STONE CRASHER, HALDWANI
ITA 1037/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
MICROSOFT INDIA (R&D) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5869/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S YADAV EXHIBITORS (P) LTD., NEW DELHI
ITA 1557/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
MICROSOFT INDIA (R&D) PRIVATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5232/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S LEASE PLAN FLEET MANAGEMENT INDIA PVT. LTD., NEW DELHI
ITA 4541/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT. SUNITA GUPTA,DELHI vs DCIT, NEW DELHI
ITA 3828/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, WARD-4 vs DABUR BRICKS CO.,
ITA 1271/DEL/2004[1995-1996]Status: DisposedITAT DelhiAY 1995-1996
KERALA STATE BEVERAGES (M&M) CORPORATION LIMITED vs JOINT COMMISSIONER OF INCOME TAX
WP(C)/18723/2016ITAT Kerala
M/S L.S.DAVAR & CO.,KOLKATA vs J.C.I.T RANGE - 32,KOLKATA, KOLKATA
ITA 2285/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
INTEGRAL INFOTECH PVT LTD,RAJASTHAN vs C.I.T,KOLKATA - II, KOLKATA
ITA 1332/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/505/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
VIJAY KUMAR KHERIA,MUMBAI vs ACIT CC 22 & 30, MUMBAI
ITA 3175/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ANCHEMCO LTD,MUMBAI vs ITO 10(3), MUMBAI
ITA 1088/MUM/2016[2002-03]Status: DisposedITAT MumbaiAY 2002-03
SUNDARESAN NARAYAN,MUMBAI vs DCIT 19(3), MUMBAI
ITA 354/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAMRATAN SARAF,MUMBAI vs ITO 9(1)(3), MUMBAI
ITA 1705/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
V. NARAYANA IYER & SONS,MUMBAI vs ITO WD 12(1)(1), MUMBAI
ITA 1693/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ALPA V SAVLA,MUMBAI vs ITO 22(1)(1), MUMBAI
ITA 1677/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 32(3), MUMBAI vs V.K. RAJENDRAN, MUMBAI
ITA 1442/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 13(3)(4), MUMBAI vs TRISHUL TRADERS P.LTD, MUMBAI
ITA 1377/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAJESH YAGNIK,MUMBAI vs DCIT CEN CIR OSD-1, MUMBAI
ITA 1341/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ORIENTAL VENEER PRODUCTS P.LTD,MUMBAI vs DCIT 7(1), MUMBAI
ITA 7604/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RUIA ALLOY TRADE P.LTD,MUMBAI vs ITO 5(3)(1), MUMBAI
ITA 6312/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DDIT (IT) 2(2), MUMBAI vs UBS AG, MUMBAI
ITA 4525/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMNIRANJAN JHUNJHUNWALA COLLEGE,MUMBAI vs ITO TDS 3(1), MUMBAI
ITA 2846/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADIT (IT) 2(2), MUMBAI vs TAJ TV LTD, MUMBAI
ITA 7639/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 25(2)(3), NAVI MUMBAI vs SHREE BALKRISHNA ENTERPRISES, MUMBAI
ITA 5266/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
