Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
SHAHID KAPOOR,MUMBAI vs ACIT CIR 11(1), MUMBAI
ITA 3626/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUBHASH MELANIO COUTINHO,MUMBAI vs ITO 19(3)(4), MUMBAI
ITA 7281/MUM/2010[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CIR 6(3) vs M/S MODERN TERRY TOWELS,
ITA 7279/MUM/2003[1998 - 99]Status: DisposedITAT Mumbai
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/499/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/501/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/506/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/512/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/497/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX, TDS vs THE KARNATAKA STATE APEX
ITA/525/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX, TDS vs THE KARNATAKA STATE APEX
ITA/518/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/495/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX, TDS vs THE KARNATAKA STATE APEX
ITA/524/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX, TDS vs THE KARNATAKA STATE APEX
ITA/521/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX, TDS vs THE KARNATAKA STATE APEX
ITA/527/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/508/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/503/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX CO-OPERATIVE BANK LTD.,
ITA/516/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX CO-OPERATIVE BANK LTD.,
ITA/513/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/496/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/502/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX, TDS vs THE KARNATAKA STATE APEX
ITA/522/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/500/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX, TDS vs THE KARNATAKA STATE APEX
ITA/519/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX, TDS vs THE KARNATAKA STATE APEX
ITA/523/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/511/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs THE KARNATAKA STATE APEX
ITA/494/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
KHF COMPONENTS PVT. LTD. vs ITO,
ITA 1748/BANG/2013[2003-04]Status: DisposedITAT BangaloreAY 2003-04
DCIT, BANGALORE vs M/S MERCEDES BENZ RESEARCH & DEVELOPMENT INDIA PRIVATE LIMITED, BANGALORE
ITA 1393/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
ADMAN ADVERTISING,DELHI vs ACIT, NEW DELHI
ITA 796/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. LINKEDIN TECHNOLOGY INFORMATION PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 706/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
