Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
DCIT CIR 3(1), MUMBAI vs EXPORT CREDIT GUARANGEE CORPORATION OF INDIA LTD, MUMBAI
ITA 6495/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CREATIVE GLOBAL STOCK BROKING P.LTD,MUMBAI vs DCIT 4(1), MUMBAI
ITA 6236/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO TDS (OSD) 1(2), MUMBAI vs EXPRESS TRANSPORT P. LTD, MUMBAI
ITA 5518/MUM/2013[2011-12]Status: DisposedITAT MumbaiAY 2011-12
R R DEVELOPERS,MUMBAI vs ADDL CIT RG 3, MUMBAI
ITA 4852/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 8(2), MUMBAI vs PAREKH PLATINUM LTD, MUMBAI
ITA 4676/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 3, THANE vs PURANIK BUILDERS P.LTD, MUMBAI
ITA 4612/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RATANDEVI KATARIA,MUMBAI vs ITO 19(1)(2), MUMBAI
ITA 449/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
THE INDIAN MERCHANTS CHAMBERS,MUMBAI vs DDIT (E) -II(1), MUMBAI
ITA 4076/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 16(1), MUMBAI vs VINODKUMAR JAIN (HUF), MUMBAI
ITA 3735/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PARLE AGRO P.LTD,MUMBAI vs ACIT CEN CIR 25, MUMBAI
ITA 3343/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KARAMTARA ENGINEERING P. LTD,MUMBAI vs ACIT (OSD) RG-8(1), MUMBAI
ITA 1262/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HELIX ENERGY SOLUTIONS GROUP INC,NEW DELHI vs ADDL DIT (IT) RG 3, MUMBAI
ITA 1236/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DIVINE HOLDINGS P.LTD,MUMBAI vs ASST CIT CEN CIR 31, MUMBAI
ITA 104/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
S.V. FOUNDATION PUBLIC CHARITABLE TRUST,MUMBAI vs DIT (E), MUMBAI
ITA 7420/MUM/2012[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CHANDRIKABEN K. SHAH,MUMBAI vs I.T.O. 16(3)(2), MUMBAI
ITA 7290/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 19(3), MUMBAI vs RAMDARSH RAMKISHUN VISHWAKARMA, MUMBAI
ITA 6757/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NATIONAL REALTY P.LTD,MUMBAI vs DCIT CIR 5(2), MUMBAI
ITA 5839/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
FIDUCIARY EUROMAX GLOBAL MARKETS LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 1349/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VAHANVATI CONSULTANTS P. LTD,MUMBAI vs DCIT 2(3), MUMBAI
ITA 8700/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 6(3)3, MUMBAI vs MAHANAGAR TRADING CO. P.LTD, MUMBAI
ITA 5263/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DCIT 25(2), MUMBAI vs SANJAY RAMSHARIF VISHWAKARMA, MUMBAI
ITA 4391/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SANJAY VISHWAKARMA,THANE vs ACIT.,-25(2), MUMBAI
ITA 3246/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
UDAY SALVI,MUMBAI vs ITO 18(1)(3), MUMBAI
ITA 1295/MUM/2011[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ACIT 7(2), MUMBAI vs GELIS HUESEYIN, MUMBAI
ITA 6045/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MANIBEN P. CHHEDA,MUMBAI vs ITO 14(3)(3), MUMBAI
ITA 3724/MUM/2010[]Status: DisposedITAT Mumbai
MEDLEY PHARMACEUTICALS LTD.,MUMBAI vs DY.C.I.T., CENT.CIR.44, MUMBAI
ITA 1385/MUM/2009[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
MEDLEY PHARMACEUTICALS LTD.,MUMBAI vs DY.C.I.T., CENT.CIR.44, MUMBAI
ITA 1384/MUM/2009[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
SUGUNA CHARITABLE TRUST,COIMBATORE vs ITO, COIMBATORE
ITA 2172/CHNY/2014[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
The Pr.Commissioner of Income Tax-6 vs Sri. C.Radha Krishna Kumar
ITTA/104/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissionr of Income Tax vs M/s Avanthi Warehousing Services Limited
ITTA/608/2015ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY