Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
FIDUCIARY EUROMAX GLOBAL MARKETS LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 955/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DAMASK PROJECTS P.LTD,MUMBAI vs DCIT CIR 6(2), MUMBAI
ITA 7672/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 22(1), MUMBAI vs JOHN GALT INTERNATIONAL, MUMBAI
ITA 7244/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AJIT KUMAR S. JAIN,MUMBAI vs ITO 21(1)(1), MUMBAI
ITA 7127/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 25(2), MUMBAI vs JAGDISH MASTER HUF, MUMBAI
ITA 7122/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJEEV ARORA,MUMBAI vs DCIT CEN CIR 25, MUMBAI
ITA 7115/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 25(3)(5), MUMBAI vs WORLI AUTOMOBILE CENTRE, MUMBAI
ITA 7096/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KIRAN B JAISWAL,MUMBAI vs ITO WD 22(2)(1), NAVI MUMBAI
ITA 7084/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JOHN GALT INTERNATONAL,MUMBAI vs ACIT 19(1), MUMBAI
ITA 6781/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 5(1)(3), MUMBAI vs DHADDA DIAMONDS P.LTD, MUMBAI
ITA 6555/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DIRBADEVI SAHAKARI PATPEDI LTD,MUMBAI vs ITO 15(2)(4), MUMBAI
ITA 6535/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRABHU DAYAL CHAWLA,MUMBAI vs ASST CIT CEN CIR 29, MUMBAI
ITA 5763/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHANKAR KRISHNA BHANAGE,MUMBAI vs ITO WD 19(3)(4), MUMBAI
ITA 5640/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHANKAR KRISHNA BHANAGE,MUMBAI vs ITO WD 19(3)(4), MUMBAI
ITA 5639/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHANKAR KRISHNA BHANAGE,MUMBAI vs ITO WD 19(3)(4), MUMBAI
ITA 5638/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RASHTRIYA CHEMICALS & FERTILIZERS LTD,MUMBAI vs CIT LTU, MUMBAI
ITA 5160/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RADHAKRISHNA FOODLAND CARRIERS P.LTD,THANE vs DCIT RG 8(3), MUMBAI
ITA 5106/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(1), MUMBAI vs JSM CORPORATION P.LTD, MUMBAI
ITA 4477/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT (TDS) 2(2), MUMBAI vs PERCEPT LTD, MUMBAI
ITA 4446/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JIGNESH GIRISHBHAI BENGARI,MUMBAI vs ITO 22(1)(2), NAVI MUMBAI
ITA 4357/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
CHINTAN C. SHAH,MUMBAI vs ITO 23(2)(2), MUMBAI
ITA 4315/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AYYAZUDDIN J, KHAN,NAVI MUMBAI vs CIT- 22,
ITA 2881/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 21(1)(4), MUMBAI vs RAJUL P.PAREKH, MUMBAI
ITA 2266/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHRIDHAR P. IYER,MUMBAI vs ASST CIT 17(2), MUMBAI
ITA 2/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CIR 4(2), MUMBAI vs J.B MANGHARAM FOODS P.LTD, MUMBAI
ITA 1456/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PET FIBRES LTD,MUMBAI vs DCIT CIR 3(2), MUMBAI
ITA 1212/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DHANANJAY M PANDEY,MUMBAI vs ITO 25 (3)(2), MUMBAI
ITA 1042/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SWEETY NX,MUMBAI vs DCIT CEN CIR 33, MUMBAI
ITA 7653/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
POOJEET ENTERPRISES,MUMBAI vs ACIT 25(3), MUMBAI
ITA 7356/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
R.P. APPARELS,MUMBAI vs ASST CIR 16(2), MUMBAI
ITA 7188/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
