Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
SUJIT KUMAR BHAGAT,KOLKATA vs I.T.O WD - 28(2),KOLKATA., KOLKATA
ITA 483/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
INCOME TAX OFFICER-WARD-4(2), KOLKATA,KOLKATA vs M/S MAGNUM COMMERCIAL LIMITED, KOLKATA
ITA 2741/KOL/2013[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
M/S BHALGO DRILLINGS PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-3(4), KOLKATA, KOLKATA
ITA 2732/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SUPER REGRACTORIES,BURDWAN vs I.T.O, WARD-1(4), ASANSOL, ASANSOL
ITA 2229/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
ACIT, CC-IV, KOLKATA, KOLKATA vs M/S INLAND ROAD TRANSPORT PVT. LTD., KOLKATA
ITA 1481/KOL/2012[2010-11]Status: DisposedITAT KolkataAY 2010-11
ACIT, CC-IV, KOLKATA, KOLKATA vs M/S INLAND ROAD TRANSPORT PVT. LTD., KOLKATA
ITA 1480/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
ACIT, CC-IV, KOLKATA, KOLKATA vs RATAN KUMAR SOMANI, KOLKATA
ITA 1479/KOL/2012[2010-11]Status: DisposedITAT KolkataAY 2010-11
ACIT, CENTRAL CIRCLE - IV, KOLKATA, KOLKATA vs M/S INLAND ROAD TRANSPORT(P)LTD, KOLKATA
ITA 1427/KOL/2012[2008-09]Status: DisposedITAT KolkataAY 2008-09
ACIT, CENTRAL CIRCLE - IV, KOLKATA, KOLKATA vs M/S INLAND ROAD TRANSPORT (P)LTD, KOLKATA
ITA 1426/KOL/2012[2007-08]Status: DisposedITAT KolkataAY 2007-08
ACIT, CENTRAL CIRCLE - IV, KOLKATA, KOLKATA vs M/S. INLAND ROAD TRANSPORT(P)LTD, KOLKATA
ITA 1226/KOL/2012[2005-06]Status: DisposedITAT KolkataAY 2005-06
ACIT, CENTRAL CIRCLE - IV, KOLKATA, KOLKATA vs M/S. INLAND ROAD TRANSPORT(P)LTD, KOLKATA
ITA 1225/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
ACIT, CENTRAL CIRCLE - IV, KOLKATA, KOLKATA vs M/S. INLAND ROAD TRANSPORT(P)LTD, KOLKATA
ITA 1179/KOL/2012[2004-05]Status: DisposedITAT KolkataAY 2004-05
M/S HOTEL SRI.LAKSHMI KANAKACHALA vs THE STATE OF KARNATAKA AND ORS
WP/202339/2016ITAT Karnataka
RAGHVENDRA S.CHAUHAN
STERLING BIOTECH LTD,MUMBAI vs PR CIT CEN 1, MUMBAI
ITA 2756/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
STERLING BIOTECH LTD,MUMBAI vs PR CIT CEN 1, MUMBAI
ITA 2755/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
STERLING BIOTECH LTD,MUMBAI vs PR CIT CEN 1, MUMBAI
ITA 2754/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
STERLING BIOTECH LTD,MUMBAI vs PR CIT CEN 1, MUMBAI
ITA 2753/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
STERLING BIOTECH LTD,MUMBAI vs PR CIT CEN 1, MUMBAI
ITA 2752/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
STERLING BIOTECH LTD,MUMBAI vs PR CIT CEN 1, MUMBAI
ITA 2751/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
STERLING BIOTECH LTD,MUMBAI vs PR CIT CEN 1, MUMBAI
ITA 2750/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RASIKLAL HIRALAL & CO. P.LTD,MUMBAI vs ITO 4(3)(2), MUMBAI
ITA 260/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RASIKLAL HIRALAL & CO. P.LTD,MUMBAI vs ITO 4(3)(2), MUMBAI
ITA 259/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RASIKLAL HIRALAL & CO. P.LTD,MUMBAI vs ITO 4(3)(2), MUMBAI
ITA 258/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PUSHKAR GUPTA,MUMBAI vs ASST CIT CIT 26(1), MUMBAI
ITA 917/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VINODKUMAR S JAIN,MUMBAI vs ASST CIT CIT 16(1), MUMBAI
ITA 916/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GALATEA LTD,MUMBAI vs DCIT (IT) RG 2(3)(2), MUMBAI
ITA 5434/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DILIP DHARMSEY KHATAU,MUMBAI vs ITO (IT) 3(1)(1), MUMBAI
ITA 5386/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAMESH C SHAH HUF,MUMBAI vs ITO WD 19(2)(2), MUMBAI
ITA 2280/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
UNITED INK & VARNISH CO.P.LTD,MUMBAI vs DCIT RG 8(3), MUMBAI
ITA 1531/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HARMEET SINGH SABLOK,MUMBAI vs ITO WD 19(2)(3), MUMBAI
ITA 1469/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11