Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
DCIT, NEW DELHI vs M/S SENIOR INDIA PVT. LTD., DELHI
ITA 2335/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ROSE ADVERTISING PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2294/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S GOYAL MG GASES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2194/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S GOYAL MG GASES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2193/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S GOYAL MG GASES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2192/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. SHOWA INDIA PVT. LTD.,FARIDABAD vs DCIT, NEW DELHI
ITA 166/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. DLF HOTEL HOLDINGS LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 6336/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. RAM MEHAR GARG, NEW DELHI
ITA 3953/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SH. RAM MEHAR GARG, NEW DELHI
ITA 3952/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. RAM MEHAR GARG, NEW DELHI
ITA 3951/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. VIPUL MEDICORP TPA PVT. LTD., NEW DELHI
ITA 2506/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
ICC INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 25/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
MRS. VRINDA SURI,NEW DELHI vs ITO, NEW DELHI
ITA 2485/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
ADIT, DEHRADUN vs M/S. HALLIBURTON OFFSHORE SERVICES INC., DEHRADUN
ITA 1332/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
GKN DRIVELINE (INDIA) LTD.,FARIDABAD vs ACIT, NEW DELHI
ITA 5669/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S PALIWAL OVERSEAS LTD.,PANIPAT vs ACIT, PANIPAT
ITA 3495/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S PALIWAL OVERSEAS LTD.,PANIPAT vs ACIT, PANIPAT
ITA 3494/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S PALIWAL OVERSEAS LTD.,PANIPAT vs ACIT, PANIPAT
ITA 3493/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S PALIWAL OVERSEAS LTD.,PANIPAT vs ACIT, PANIPAT
ITA 3492/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S PALIWAL OVERSEAS LTD.,PANIPAT vs ACIT, PANIPAT
ITA 3491/DEL/2011[2001-02]Status: DisposedITAT DelhiAY 2001-02
M/S PALIWAL OVERSEAS LTD.,PANIPAT vs ACIT, PANIPAT
ITA 3490/DEL/2011[2000-01]Status: DisposedITAT DelhiAY 2000-01
DCIT, NEW DELHI vs M/S LIFESTYLE TEXWORKS PVT. LTD., NEW DELHI
ITA 1943/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. GANESHA SECURITIES LTD., NEW DELHI
ITA 1747/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S GANESHA SECURITIES LTD., NEW DELHI
ITA 1279/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S GANESHA SECURITIES (P) LTD., NEW DELHI
ITA 1563/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
RPG ENTERPRISES LTD. vs DEPUTY COMMISSIONER OF I-TAX
ITXA/416/2001ITAT Bombay
BINDIYA H. MALKANI and ORS vs THE COMMISSIONER OF INCOME TAX CITY-IX, MUMBAI
ITXA/75/2001ITAT Bombay
HON'BLE SHRI JUSTICE M.S. SANKLECHA, HON'BLE SHRI JUSTICE A. K. MENON
ISPG TECHNOLOGIES INDIA (P) LTD vs THE COMMISSIONER OF INCOME TAX
ITA/73/2016ITAT Kerala
HOOGHLY DOCK & PORT ENGINEERS LTD.,KOLKATA vs DCIT, CIR-1, KOLKATA, KOLKATA
ITA 186/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S. ENFIELD GEMS & JEWELLERY LTD.,KOLKATA vs CIT, KOLKATA-I, KOLKATA, KOLKATA
ITA 33/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
