Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,514 total)
COMMISSIONER OF INCOME TAX DELHI vs M/S NAV SANSAR AGRA PRODUCTS
ITA/128/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PR. COMMISSIONER OF INCOME TAX CIT(A) vs M/S KARNATAKA JOURNALISTS
ITA/343/2016ITAT Karnataka
SREENIVAS HARISH KUMAR,JAYANT PATEL
LATE SHRI H C ARYA L/H MRS. MITHLESH ARYA,NEW DELHI vs ITO, NEW DELHI
ITA 5098/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SMT. MUKTA KAPOOR, NEW DELHI
ITA 3063/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. MOTORADES,NEW DELHI vs ITO, NEW DELHI
ITA 6740/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. JMC AUTOMOTIVE COMPONENTS PVT. LTD.,FARIDABAD vs ITO, FARIDABAD
ITA 6441/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
THE BANK OF TOKYO- MITSUBISHI UFJ LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1174/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. PENAM LABORATORIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 527/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. BLOSSOM ADVERTISERS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 186/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S APROOVA EXTRUSION PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3943/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S AQUARIUZ FASHIONS PVT. LTD., NEW DELHI
ITA 2951/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S BUSINESS PARK DEVELOPMENT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2310/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
CLAN MORGAN HOLDING PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 451/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. ASHOK KUMAR CHAUHAN,NEW DELHI vs ITO, NEW DELHI
ITA 3587/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs SHRI RISHIKESH SHARMA, NEW DELHI
ITA 5448/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH ASHOK KUMAR GUPTA, NEW DELHI
ITA 4642/DEL/2009[2003-04]Status: DisposedITAT DelhiAY 2003-04
AMADEUS GLOBAL TRAVEL DISTIRBUTION S.A. vs DDIT, INTL. TAXATION,
ITA 500/DEL/2006[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
PARKKOT MARITIMA AGENCIES PVT. LTD. REP. HEREIN BY ITS JT. MANAGING DIRECTOR SHRI. VINOD PARKKOT. vs THE COMMISSIONER OF INCOME TAX, AAYAKR BHAVAN.
TXA/32/2016ITAT Bombay
PARKKOT MARITIMA AGENCIES PVT. LTD. REP. HEREIN BY ITS JT. MANAGING DIRECTOR SHRI. VINOD PARKKOT. vs THE COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN.
TXA/37/2016ITAT Bombay
PARMANAND BUILDERS P.LTD. vs COMMISSIONER OF INCOME TAX,MUMBAI,CITY-VI.
ITR/5/2002ITAT Bombay
COMMISSIONER OFINCOME TAX-III vs S. CHAND AND COMPANY LTD.,
ITA/720/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF IT vs KISHORE LAHOTI
ITA/16/2003ITAT Rajasthan
M/S NAV BHARAT BUILDCON P.LTD vs THE D C I T INV CIRCLE AJMER and
ITA/81/2006ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs ARVIND BHARATI VIDHYALAYA SAMI
ITA/209/2004ITAT Rajasthan
C I T ALWAR vs HARI OM GUPTA
ITA/271/2005ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs ARVIND BHARATI VIDHYALAYA SAMI
ITA/215/2004ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs ARVIND BHARATI VIDHYALAYA SAMI
ITA/206/2004ITAT Rajasthan
M/S EKTA CONSTRUCTION CO TH AMRIT LAL vs COMMISSIONER OF INCOME TAX LDH PB
ITA/287/2016ITAT Punjab & Haryana
ADC INDIA COMMUNICATIONS LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME-TAX
WP/18581/2016ITAT Karnataka
VINEET KOTHARI
SMT.SHANTAWWA W/O CHANDRAGOUDA PATIL vs THE ASSISTANT COMMISSIONER
WA/100006/2016ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
