Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,514 total)
JAY FARM HOUSE,CHENNAI vs ACIT, CHENNAI
ITA 307/CHNY/2011[1996-97]Status: DisposedITAT ChennaiAY 1996-97
JAY FARM HOUSE,CHENNAI vs ACIT, CHENNAI
ITA 306/CHNY/2011[1995-96]Status: DisposedITAT ChennaiAY 1995-96
ITO 13(3)(3), MUMBAI vs VAMAN INTERNATIONAL P.LTD, MUMBAI
ITA 794/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHRENUJ GEMS & JEWELLERY LTD,MUMBAI vs ITO 8(3)(1), MUMBAI
ITA 1311/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RADIANT PLASTIC INDUSTRIES P.LTD,MUMBAI vs DCIT CIR 3(3)(1), MUMBAI
ITA 1265/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
S.B. & T INTERNATIONAL LTD,MUMBAI vs DCIT CIR 11(2)(1), MUMBAI
ITA 1054/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 17(3), MUMBAI vs VIPIN B SHAH, MUMBAI
ITA 6821/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
THE SWASTI PRODUCE CO. P LTD,MUMBAI vs CIT (A) 14, MUMBAI
ITA 6793/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 8(2)(4), MUMBAI vs PHOENIX MECANO (I) P.LTD, PUNE
ITA 6773/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIPIN BHIMRAJ SHAH,MUMBAI vs ACIT 17(3), MUMBAI
ITA 6381/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LATE SURESH PAREKH THROUGH LEGAL HEIR,MUMBAI vs ITO 13(3)(1), MUMBAI
ITA 6123/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 25(1), MUMBAI vs DEDHIA ASSOCIATES, MUMBAI
ITA 585/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CHANDRAHAS A. SHETTY,MUMBAI vs ITO TDS 1(2), MUMBAI
ITA 5779/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAJESH BEGUR,MUMBAI vs ASST CIT 11(3), MUMBAI
ITA 2570/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAJESH BEGUR,MUMBAI vs ASST CIT 11(3), MUMBAI
ITA 2569/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (OSD)8(2), MUMBAI vs PRIORITY JEWELS P.LTD, MUMBAI
ITA 1640/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
WATSON WYATT INDIA P.LTD,MUMBAI vs ACIT RG 8(3), MUMBAI
ITA 4523/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
VINODINI VYAS,MUMBAI vs ITO 19(2)(2), MUMBAI
ITA 4097/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SIEMENS TECHNOLOGY SERVICES PVT. LTD.(SUCCESSOR TO SIEMENS CORPORATE FINANCE PVT. LTD),MUMBAI vs A.C.I.T.7(2), MUMBAI
ITA 6313/MUM/2012[09-Aug]Status: DisposedITAT Mumbai
AXIS IMPEX,MUMBAI vs D.C.I.T. RG. 14(2), MUMBAI
ITA 4309/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
LALANI CONSTRUCTIONS P.LTD,MUMBAI vs ITO WD 9(2)(2), MUMBAI
ITA 4275/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TOWERS WATSON INDIA PVT. LTD.,MUMBAI vs D.C.I.T. RG. 8(3), MUMBAI
ITA 26/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ADDL CIT CIR 15(1), MUMBAI vs THE NRK & CO, MUMBAI
ITA 7972/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
CREST ANIMATION STUDIOS LTD,MUMBAI vs ASST CIT CIR 11(1), MUMBAI
ITA 2237/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
The Commissioner of Income Tax vs Vallabhaneni Sangeetha
ITTA/664/2016ITAT Telangana
ANIS,SANJAY KUMAR
DIRECTOR OF INCOME TAX vs VIRAGE LOGIC INTERNATIONAL
ITA/721/2010ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
DIRECTOR OF INCOME TAX vs VIRAGE LOGIC INTERNATIONAL
ITA/720/2010ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II vs SATKAR FINCAP LTD.
ITA/82/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME -TAX -CENTRAL CIRCLE -II vs SATKAR FINCAP LTD.
ITA/84/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -II vs SATKAR FINCAP LTD.
ITA/83/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
