Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,515 total)
RAJ KAPURCHAND CHANDARIA,MUMBAI vs ASST CIT (CPC) BENGALURU, MUMBAI
ITA 7018/MUM/2014[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 25(3)(1), MUMBAI vs MANIKLAL RAMCHARITRA PANDEY, MUMBAI
ITA 2567/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHAKIL HAMID SHEIKH,NAVI MUMBAI vs ACIT 22(3), MUMBAI
ITA 6775/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CEN CIR 2, THANE vs MAX REALITIES P.LTD, NAVI MUMBAI
ITA 5148/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CEN CIR 2, THANE vs MAX REALITIES P.LTD, NAVI MUMBAI
ITA 5145/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
CHANDRASINH DAMODAR KAPADIA (HUF),MUMBAI vs ACIT 25(2), MUMBAI
ITA 2997/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
OCTANT INDUSTRIES LTD ( FORMELRY KNOWN AS KUSHAL SOFTWARE LTD AND OCTANT INTERACTIVE TECHNOLOGIES LTD),ANDHRA PRADESH vs ITO 4(2)(4), MUMBAI
ITA 725/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DEVJI N. PALANI,MUMBAI vs ASST CIT 13(3), MUMBAI
ITA 3594/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CIFCO FINANCE LTD,MUMBAI vs ASST CIT (OSDII) CR2, MUMBAI
ITA 4393/MUM/2011[1989-90]Status: DisposedITAT MumbaiAY 1989-90
ANJALI PANDIT,MUMBAI vs ASST CIT CEN CIR 12, MUMBAI
ITA 3028/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
Commissioner Of Incometax Bhopal vs M/S Madhya Pradesh Poorva Kshetra Vidyut Vitran Company Limited
ITA/118/2016ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
PR.COMMISSIONER OF INCOME TAX-20 vs SHIPRA ESTATE LTD. & JAI KISHAN ESTATE DEVELOPERS PVT.LTD
ITA/802/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
C I T vs M/S MANGALAM ARTS
ITA/201/2004ITAT Rajasthan
M/S GARGO ELECTRICALS,KOLKATA vs ITO, WD-34(4), KOLKATA, KOLKATA
ITA 1389/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
SMT MINAKSHI BISWAS,NADIA vs ITO, WD-4, NADIA, NADIA
ITA 646/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SRI MUKUL DUTTA,KOLKATA vs ITO, WD-33(3), KOLKATA, KOLKATA
ITA 486/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
BIJAY KUMAR SHAW,KOLKATA vs ITO, WD-51(3), KOLKATA, KOLKATA
ITA 457/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
INCOME TAX OFFICER-WARD-35(3), KOLKATA, KOLKATA vs SRI LAXMIPAT SETHIA, KOLKATA
ITA 2750/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
I.T.O.WD-1(4), KOLKATA, KOLKATA vs M/S BLUE HEAVEN GRIHA NIRMAN PVT. LTD., KOLKATA
ITA 2270/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
D.C.I.T CIR - 11,KOLKATA, KOLKATA vs M/S AMBUJA CEMENT EASTERN LTD, KOLKATA
ITA 2109/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
EASTERN QUICK MOVERS PVT LTD,KOLKATA vs I.T.O WD - 1(4),KOLKATA, KOLKATA
ITA 2072/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
DCIT, CIRCLE - 10, KOLKATA, KOLKATA vs M/S. VEDA COMMERCIAL PVT. LTD., KOLKATA
ITA 1527/KOL/2010[2007-08]Status: DisposedITAT KolkataAY 2007-08
DCIT, CIRCLE - 10, KOLKATA, KOLKATA vs M/S. VEDA COMMERCIAL PVT. LTD., KOLKATA
ITA 1064/KOL/2010[2006-07]Status: DisposedITAT KolkataAY 2006-07
M/S. HUTCHISON TELECOM EAST LTD.,KOLKATA vs ACIT, CIRCLE - 57, KOLKATA, KOLKATA
ITA 1101/KOL/2005[2002-03]Status: DisposedITAT KolkataAY 2002-03
T.M.ABDUL RAHMAN & SONS,CHENNAI vs ACIT, CHENNAI
ITA 1089/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
T.M.ABDUL RAHMAN & SONS,CHENNAI vs ACIT, CHENNAI
ITA 1088/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
MARUDHAMALAI SRI DHANDAPANI SPINNING MILLS,COIMBATORE vs ACIT, COIMBATORE
ITA 414/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, COIMBATORE vs L.G.BALAKRISHNAN & BROS. LIMITED, COIMBATORE
ITA 1395/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, COIMBATORE vs M/S. L.G. BALAKRISHNAN & BROS. LTD., COIMBATORE
ITA 2134/CHNY/2013[2010-11]Status: DisposedITAT ChennaiAY 2010-11
M/S. J FARM HOUSE,CHENNAI vs ACIT, CHENNAI
ITA 309/CHNY/2011[2003-04]Status: DisposedITAT ChennaiAY 2003-04
