Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
M/S. PEARL POLYMERS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6165/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. BHARTI AIRTEL SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3772/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. P.K. COTTON MILLS PVT. LTD.,MEERUT vs CIT, MEERUT
ITA 2055/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. PREM SERVICE STATION,NEW DELHI vs ACIT, NEW DELHI
ITA 1797/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. SRF LTD., GURGAON
ITA 2853/DEL/2012[1995-96]Status: DisposedITAT DelhiAY 1995-96
ACIT, NEW DELHI vs M/S. ACCURATE METERS LTD., NEW DELHI
ITA 1507/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
RAMA VISION LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1317/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
SPAZE TOWERS PVT. LTD. ETC. vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II
ITA/40/2015ITAT Punjab & Haryana
KANOI PLANTATIONS PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 4, KOLKATA, KOLKATA
ITA 1950/KOL/2013[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
MR. SURENDRA PAL CHAUHAN,HAPUR vs ITO, HAPUR
ITA 535/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. RAMESH BHATIA,DELHI vs ITO, NEW DELHI
ITA 4929/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, REWARI vs SHRI HUKAM SINGH, REWARI
ITA 4554/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT. SHAKUNTALA KATARIA,NOIDA vs ITO, HISAR
ITA 3971/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI OM PRAKASH LUTHRA,HISAR vs ITO, HISAR
ITA 3968/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO (E), NEW DELHI vs M/S MOGA DEVI MINDA CHARITABEL TRUST, NEW DELHI
ITA 3893/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. OM PRAKASH DHANKAR,GURGAON vs ITO, NEW DELHI
ITA 3773/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SARLA DEVI,NEW DELHI vs ITO, NEW DELHI
ITA 3003/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S ADDAGIO OVERSEAS, NEW DELHI
ITA 2967/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
MR. RAM NARAIN MEHTA,DELHI vs ITO, NEW DELHI
ITA 2940/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, ROHTAK vs SMT. NANDINI SINGLA, ROHTAK
ITA 2232/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SHRI MAHABIR,NEW DELHI vs ITO, GURGAON
ITA 2208/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, ROHTAK vs SH. LALIT SINGLA, ROHTAK
ITA 1751/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
KRISHAN KUMAR THAKRAL,HISAR vs ITO, HISAR
ITA 1220/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. HCL INFINET LTD., NEW DELHI
ITA 706/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
CANE DEVELOPMENT COUNCIL, SHAMLI,GORAKHPUR vs JCIT, MUZAFFARNAGAR
ITA 6504/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
KANWALJEET KAUR KOCHAR,NEW DELHI vs DCIT, NEW DELHI
ITA 5601/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
HARI OM SHIV SHANKAR TIRTH YATRA SAMITI,DEHRADUN vs CIT, DEHRADUN
ITA 2419/DEL/2013[]Status: DisposedITAT Delhi
M/S. COUNTRY WIDE HOME & FARMS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3582/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. DYNAMIC UNIVERSAL LTD., NEW DELHI
ITA 3573/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT(LTU), NEW DELHI vs M/S. MTNL, NEW DELHI
ITA 3565/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02