Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
SH. CHANDER BHAN,GURGAON vs ITO, REWARI
ITA 1895/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S. NAVYUG INVESTMENT LTD., NEW DELHI
ITA 5104/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs M/S. NAVYUG INVESTMENT LTD., NEW DELHI
ITA 5103/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH. RAKESH GOEL,HARYANA vs ITO, ROHTAK
ITA 3388/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHRI KRISHNA CHARITABLE TRUST,NEW DELHI vs JCIT, GHAZIABAD
ITA 2878/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs SH. SUBHASH SACHDEVA, DELHI
ITA 2694/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SUBHASH SACHDEVA,DELHI vs ITO, NEW DELHI
ITA 2225/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. NEEL METAL PRODUCTS LTD., NEW DELHI
ITA 6376/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
C I T ALWAR vs M/S GILLETTEE INDIA LTD
ITA/367/2005ITAT Rajasthan
COMMISSIONER OF INCOME TAX CEN vs MAHENDRA KUMAR AGARWAL
ITA/636/2011ITAT Rajasthan
M/S RAMAN and COMPANY vs A C I T
ITA/186/2004ITAT Rajasthan
SHRI VASUMAL JETHANI vs COMMISSIONER OF INCOME TAX JAI
ITA/74/2006ITAT Rajasthan
NAVAJYOTI PATTNAIK,BHUBANESWAR vs DCIT, CIRCLE-2(2), BHUBANESWAR
ITA 425/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
SRI BADAL CHANDRA SENAPATI,BALASORE vs ITO, WARD-2, BALASORE
ITA 422/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
ACIT(E), JAIPUR vs COMPUCOM FOUNDATION, JAIPUR
ITA 900/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
GOVIND GARG,KEKRI vs ITO, AJMER
ITA 781/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
ITO, JAIPUR vs SITA RAM KHANDEWAL, JAIPUR
ITA 76/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
JYOTI STEELS,JAIPUR vs ITO, JAIPUR
ITA 653/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
KANHAIYALAL KALYANMAL,JAIPUR vs ACIT, JAIPUR
ITA 978/JPR/2015[2010-11]Status: DisposedITAT JaipurAY 2010-11
ACIT (TDS), JAIPUR vs GNADHI VIDHYA MANDIR, CHURU
ITA 1016/JPR/2015[2012-13]Status: DisposedITAT JaipurAY 2012-13
MEWA SINGH BOLA,JHUNJHUNU vs ADIT, JAIPUR
ITA 527/JPR/2013[2006-07]Status: DisposedITAT JaipurAY 2006-07
DCIT, JAIPUR vs SMT VIJESH DEVI, JAIPUR
ITA 941/JPR/2012[2008-09]Status: DisposedITAT JaipurAY 2008-09
ANAND TRANS LOGISTICS PVT. LTD.,KOLKATA vs DCIT, CIR-4, KOLKATA, KOLKATA
ITA 976/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-11(2), KOLKATA, KOLKATA vs M/S ALOSHA VANIJYA PVT. LTD., KOLKATA
ITA 840/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S. S.J. FISCAL SERVICES PVT. LTD.,MUMBAI vs ITO, WARD-3(4), KOLKATA, KOLKATA
ITA 1828/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
AMITAVA DHAR,KOLKATA vs ITO, WARD-22(1), KOLKATA, KOLKATA
ITA 1689/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
KALI KINKAR ROY,HOOGHLY vs ITO, W 2(4), BWN, BURDWAN
ITA 1676/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
TIRUPATI CHEMICALS,KOLKATA vs ITO, W-44(3), KOLKATA, KOLKATA
ITA 1556/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
SMT. CHANDRANI CHOWDHURY,KOLKATA vs ACIT, CIR-52, KOL, KOLKATA
ITA 1531/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
INDER CHAND AGARWAL(HUF),HOOGHLY vs ITO, WARD 45(3), KOLKATA, KOLKATA
ITA 1481/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10