Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

C I T AJMER vs KRISHNA GOPAL NAVAL

ITA/351/2008ITAT Rajasthan
1/2/2017

THE DIVISIONAL CONTROLLER vs THE REGIONAL TRANSPORT AUTHORITY

WP/83973/2009ITAT Karnataka

RATHNAKALA

1/2/2017

THE COMMISSIONER OF INCOME-TAX vs M/S. INDIA ADVANTAGE FUND-VII

ITA/191/2015ITAT Karnataka

JAYANT PATEL,A.N.VENUGOPALA GOWDA

1/2/2017

RANGJI REALTIES P.LTD,MUMBAI vs ITO 1(3)(1), MUMBAI

ITA 708/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/2/2017

MANDAR S. PHADKE,MUMBAI vs ITO - 32(2)(3), MUMBAI

ITA 5312/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
1/2/2017

SHOBHA HARISH KHANDELWAL,MUMBAI vs ITO 30(3)(3), MUMBAI

ITA 5056/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/2/2017

ITO 20(3)(5), MUMBAI vs VISHWABHARATI SAHAKARI PATSANSTHA LTD., MUMBAI

ITA 4974/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
1/2/2017

ACIT 22(3), MUMBAI vs SANJAY O. GOEL LEGAL HEIR, MUMBAI

ITA 3241/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/2/2017

ITO 14(3)(1), MUMBAI vs RAVIRAJ INVESTMENT CORPORATE (INDIA) P.LTD, MUMBAI

ITA 2786/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/2/2017

ASST CIT CIR 3, KALYAN vs SAGAR SAI ENTERPRISES, DOMBIVALI

ITA 7671/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/2/2017

DCIT 5(2), MUMBAI vs JET AIRWAYS (I) LTD, MUMBAI

ITA 6597/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
1/2/2017

B.P. ERGO LTD,MUMBAI vs DCIT 6(1), MUMBAI

ITA 6488/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/2/2017

SKY LITE ELECTRO FIXTURES P.LTD,MUMBAI vs ITO WD 7(2)(3), MUMBAI

ITA 4893/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
1/2/2017

CRIMSON PROPERTY P. LTD,MUMBAI vs ITO 5(1)(3), MUMBAI

ITA 2791/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/2/2017

FARID SABUWALA,MUMBAI vs ASST CIT CIR 20(3), MUMBAI

ITA 171/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/2/2017

TIME SECURITIES SERVICES P. LTD,MUMBAI vs ASST CIT CIR 8(3), MUMBAI

ITA 7492/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/2/2017

DCIT CIR 3(3), MUMBAI vs SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA (SIDBI), MUMBAI

ITA 4460/MUM/2012[2002-03]Status: DisposedITAT MumbaiAY 2002-03
1/2/2017

HATHWAY IN vs TS PVT LTD

ITA 6011/MUM/2003[1998 - 99]Status: DisposedITAT Mumbai
1/2/2017

SBI CAPITAL MARKETS LTD vs DCIT SP RG 3,

ITA 9044/MUM/1992[1989-90]Status: DisposedITAT MumbaiAY 1989-90
1/2/2017

SRI YOGENDRA KUMAR BHARDWAJ,GHAZIABAD vs ITO, NEW DELHI

ITA 4835/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
1/2/2017

SH. PUNAYANAND GIRI,DELHI vs ITO, NEW DELHI

ITA 3539/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
1/2/2017

SH. VINOD KUMAR,MEERUT vs ITO, MEERUT

ITA 2944/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
1/2/2017

MS. GUNJAN GUPTA,NEW DELHI vs ITO, NEW DELHI

ITA 2834/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
1/2/2017

SH. RAHUL RATHI,NOIDA vs ITO, NEW DELHI

ITA 2796/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
1/2/2017

RAJINDER NATH MAHENDRU,GAUTAM BUDH NAGAR vs DCIT, NEW DELHI

ITA 2795/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
1/2/2017

RAJINDER NATH MAHENDRU,GAUTAM BUDH NAGAR vs DCIT, NEW DELHI

ITA 2794/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
1/2/2017

RAJINDER NATH MAHENDRU,GAUTAM BUDH NAGAR vs DCIT, NEW DELHI

ITA 2793/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
1/2/2017

MR. ANIL BANSAL,DELHI vs ACIT, NEW DELHI

ITA 2783/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
1/2/2017

SHRI VIKAS JAIN,GHAZIABAD vs DCIT, GHAZIABAD

ITA 2734/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
1/2/2017

ABHISHEK KUMAR,NEW DELHI vs ITO, GURGAON

ITA 2651/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
1/2/2017