Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
DEBJYOTI MISHRA,KOLKATA vs ITO, WARD-22(4), KOLKATA, KOLKATA
ITA 1411/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
RECKITT BENCKISER (INDIA) PVT. LTD.,KOLKATA vs CIT -4, KOLKATA, KOLKATA
ITA 1222/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S CHIEN HSING TANNERY,KOLKATA vs DCIT, CIR-26, KOLKATA, KOLKATA
ITA 1153/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ANAND JHAWAR,KOLKATA vs ITO, WD-34(2), KOLKATA, KOLKATA
ITA 1099/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SUBRATA SAHA,KOLKATA vs ITO, WD-41(2), KOLKATA, KOLKATA
ITA 1075/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
SATYA DEVI,KOLKATA vs ITO, WD-29(3), KOLKATA, KOLKATA
ITA 535/KOL/2014[2008-09]Status: DisposedITAT KolkataAY 2008-09
BAKKAR SK.,MURSHIDABAD vs ITO, WD-3, MURSHIDABAD, MURSHIDABAD
ITA 501/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, WD-36(1), KOLKATA, KOLKATA vs SRI RAVI SHARMA, KOLKATA
ITA 331/KOL/2014[2009-10]Status: DisposedITAT KolkataAY 2009-10
ACIT, NEW DELHI vs M/S. MOUNT EVEREST MINERAL WATER LIMITED, NEW DELHI
ITA 2283/DEL/2014[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S. MOUNT EVEREST MINERAL WATER LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 1498/DEL/2014[2008-09]Status: DisposedITAT KolkataAY 2008-09
SRI BISWAJIT BANERJEE,KOLKATA vs ITO, WD-52(1), KOLKATA, KOLKATA
ITA 1480/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
M/S B.K.AGENCIES,KOLKATA vs I.T.O, WD -37(3), KOLKATA, KOLKATA
ITA 2552/KOL/2013[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
M/S B.K.AGENCIES,KOLKATA vs I.T.O, WD -37(3), KOLKATA, KOLKATA
ITA 2551/KOL/2013[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
D.C.I.T, CIR-1, KOLKATA, KOLKATA vs SHRI CHANDRA KUMAR RATHI, KOLKATA
ITA 2431/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, WARD-1(4), KOLKATA, KOLKATA vs M/S TALENT VINIMAY PRIVATE LIMITED, KOLKATA
ITA 2370/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
DCIT CORPORATE CIRCLE 2(2), CHENNAI vs HIDESIGN INDIA PVT. LTD., CHENNAI
ITA 2496/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ACIT, NON CORPORATE CIRCLE 11(1), CHENNAI vs ARUN EXCELLO CONSTRUCTIONS LLP, CHENNAI
ITA 2197/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CENTRAL CIRCLE 1(1), CHENNAI vs VELLORE INSTITUTE OF TECHNOLOGY, VELLORE
ITA 2196/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ERODE HINDU KALVI NILAYAM TRUST,ERODE vs DCIT, INCOME TAX(EXEMPS), COIMBATORE
ITA 2195/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
KALPANA SUNDAR,CHENNAI vs ITO, NON CORPORATE WARD-8(1), CHENNAI
ITA 2153/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ANNAI ARUL,CHENNAI vs ITO NON CORPORATE WARD 22(1), CHENNAI
ITA 1608/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
BENJAMIN MARCUS,CHENNAI vs ACIT, CHENNAI
ITA 98/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
V.UMAYAL,COIMBATORE vs ITO, COIMBATORE
ITA 714/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, COIMBATORE vs M/S. VIJAYESWARI TEXTILES LTD., COIMBATORE
ITA 3176/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ANAND JESUDAS,COIMBATORE vs ACIT, COIMBATORE
ITA 3174/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs M/S. HARITA SEATING SYSTEMS LTD., CHENNAI
ITA 3172/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. TRANS TEMPO PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 3057/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
M/S. SAIRAM & CO.,CHENNAI vs ITO, CHENNAI
ITA 3048/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
PURANCHAND & FAMILY (HUF),CHENNAI vs ITO, CHENNAI
ITA 2974/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
THE MYLAPORE CLUB,CHENNAI vs DCIT, CHENNAI
ITA 2892/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
