Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
ITO, GHAZIABAD vs SH. KAILASH NATH MISHRA, GHAZIABAD
ITA 1959/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
GANDHI COLLEGE OF PHARMACY,KARNAL vs ACIT, NEW DELHI
ITA 3476/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
SESA RESOURCES LTD., vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 1(1), PANAJI AND 2 ORS.,
WP/117/2017ITAT Bombay
COMMISSIONER OF INCOME TAX FARIDABAD vs K N AGGARWAL
ITA/50/2015ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
C I T vs SANJAY KUMAR GUPTA
ITA/479/2008ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs MAHENDRA KUMAR AGARWAL
ITA/28/2015ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs MANISH AJMERA
ITA/476/2008ITAT Rajasthan
COMMISSIONER OF INCOME TAX ALW vs KAILASH CHAND GUPTA
ITA/491/2011ITAT Rajasthan
C I T JAIPUR vs M/S JYOTI STEEL JAIPUR
ITA/159/2010ITAT Rajasthan
C I T JAIPUR vs SMT VERSHA SINGH
ITA/277/2008ITAT Rajasthan
C I T ALWAR vs M/S RAJENDRA BHANDARI and KISHAN
ITA/138/2005ITAT Rajasthan
C I T ALWAR vs RAM PRATAP JAGDISH PRASAD BAZA
ITA/714/2008ITAT Rajasthan
C I T JAIPUR vs GIRDHARI LAL CONTRACTOR
ITA/326/2005ITAT Rajasthan
CIT vs SUNIL HEATH CARE
ITA/320/2011ITAT Rajasthan
C I T JAIPUR vs TEJ INTERNATIONAL PVT LTD
ITA/253/2010ITAT Rajasthan
C I T ALWAR vs M/S SUPREME CYLLINDER LTD
ITA/471/2011ITAT Rajasthan
C I T ALWAR vs M/S A K LABORATORIES LTD
ITA/492/2011ITAT Rajasthan
COMMISSIONER OF INCOME TAX KOT vs M/S GULSHAN KUMAR SATISH KUMAR
ITA/149/2008ITAT Rajasthan
C I T ALWAR vs SHRINIWAS GOYAL
ITA/739/2008ITAT Rajasthan
C I T AJMER and ORS vs SMT USHA SHARMA
ITA/639/2008ITAT Rajasthan
C I T JAIPUR II JAIPUR vs SHRI MAHENDRA R SARAF
ITA/104/2014ITAT Rajasthan
C I T ALWAR vs M/S LAKHANI SHOES CO PVT LTD
ITA/393/2011ITAT Rajasthan
C I T JAIPUR vs M/S BHANSALI TRADING CORP
ITA/198/2010ITAT Rajasthan
C I T JAIPUR vs M/S BHANSALI TRADING CORP
ITA/119/2011ITAT Rajasthan
C I T JAIPUR vs LODHA BUILDER
ITA/465/2011ITAT Rajasthan
C I T AJMER vs DEEPAK JAIN
ITA/479/2011ITAT Rajasthan
PR. COMMISSIONER OF INCOME TAX JALANDHAR-I JALANDHAR vs M/S MAX INDIA LTD NAWANSHAHR
ITA/111/2016ITAT Punjab & Haryana
PT. COMMISSIONER OF INCOME TAX JALANDHAR-I JALANDHAR vs M/S MAX INDIA LTD NAWANSHAHR
ITA/91/2016ITAT Punjab & Haryana
M/S.HOTEL GREEN PARK,ALUVA vs THE DCIT, ERNAKULAM
ITA 401/COCH/2016[2010-11]Status: DisposedITAT CochinAY 2010-11
M/S.HOTEL GREEN PARK,ALUVA vs THE DCIT, ERNAKULAM
ITA 400/COCH/2016[2009-10]Status: DisposedITAT CochinAY 2009-10