Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
AUGUSTAN TEXTILE COLOURS LIMITED,COIMBATORE vs JCIT, COIMBATORE
ITA 118/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO WD 3(2), THANE vs RAJENDRA B. JAIN, THANE
ITA 2932/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INCOACH BUILDERS,MUMBAI vs ACIT 23(1), MUMBAI
ITA 2883/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NIRAV J. VAKHARIA,MUMBAI vs DCIT 24(2)/30(2), MUMBAI
ITA 2260/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3(3)(1), MUMBAI vs RELIANCE PORT & TERMINALS 021, MUMBAI
ITA 223/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
GIRISH MULJI FURIA,MUMBAI vs ITO 25(2)(4), MUMBAI
ITA 4073/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAKESHKUMAR M. GUPTA, MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2600/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAKESHKUMAR M. GUPTA, MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2599/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAKESHKUMAR M. GUPTA, MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2598/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAKESHKUMAR M. GUPTA, MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2597/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RAKESHKUMAR M. GUPTA, MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2596/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
RAKESHKUMAR M. GUPTA, MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2595/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 3(1)(2), MUMBAI vs DEVKANT SYNTHETICS (INDIA) P.LTD, MUMBAI
ITA 1742/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CHANDRASHEKHAR C. HINGHAR,MUMBAI vs ITO 8(2)(2), MUMBAI
ITA 6658/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SACHIDANAND PADGAONKAR,MUMBAI vs ITO 26(2)(3), MUMBAI
ITA 6020/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SPACO TECHNOLOGIES (I) P. LTD,MUMBAI vs DCIT 5(3), MUMBAI
ITA 5827/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SURINDRA ENGG. CO.LTD,MUMBAI vs ITO 8(3)(2), MUMBAI
ITA 4175/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TRUETZSCHELER INDIA P.LTD,MUMBAI vs ASST CIT 2(3), MUMBAI
ITA 2638/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASST CIT CEN CIR 45, MUMBAI vs UNITY INFRAPROJECTS LTD, MUMBAI
ITA 1761/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
UNITY INFRAPROJECTS LTD,MUMBAI vs DCIT CEN CIR 45, MUMBAI
ITA 1304/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AVAN J MISTRI,MUMBAI vs ITO 15(1)(1), MUMBAI
ITA 7460/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUJATA HEMLAL BAKHRE,MUMBAI vs ITO WD 8(3)(1), MUMBAI
ITA 4611/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUREMI TRADING P. LTD,MUMBAI vs DCIT 5(3), MUMBAI
ITA 3555/MUM/2013[209-10]Status: DisposedITAT Mumbai
DCIT 10(3), MUMBAI vs SOHAMS FOUNDATION ENGINEERING P.LTD, MUMBAI
ITA 1916/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TATA STEEL LTD.,MUMBAI vs DY,CIT-2(3), MUMBAI
ITA 1447/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S MANGLIK ENTERPRISES,MEERUT vs ITO, MEERUT
ITA 5876/DEL/2016[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
M/S. NIRANJAN KUMAR SINGLA HUF,PANIPAT vs ASSESSING OFFICER, PANIPAT
ITA 5749/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
SUNIL KUMAR JOLLY,GURGAON vs ITO, NEW DELHI
ITA 4607/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT (INTERNATIONAL TAXATION), NEW DELHI vs M/S. COMPTEL OYJ, NEW DELHI
ITA 3988/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. K.L.J. POLYMERS & CHEMICALS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1119/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
