Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

SRI JADU PRASAD JADOB,KOLKATA vs A.C.I.T., CIRCLE-37, KOLKATA, KOLKATA

ITA 40/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
3/2/2017

ACIT, CIR-40, KOLKATA, KOLKATA vs M/S DEEPAK CONSTRUCTION CO., KOLKATA

ITA 179/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
3/2/2017

ITO, WD-33(3), KOLKATA, KOLKATA vs ANITA SHARMA, KOLKATA

ITA 1210/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
3/2/2017

MOSARAF HOSSAIN,MURSHIDABAD vs ITO, WD.3, KOLKATA, MURSHIDABAD

ITA 108/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
3/2/2017

MATA PRASAD GUPTA/ L.R. MALTI GUPTA,HOOGHLY vs INCOME TAX OFFICER -WARD 2(1), ASANSOA, BURDWAN

ITA 2882/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
3/2/2017

D.C.I.T., CIRCLE-10, KOLKATA, KOLKATA vs M/S RAMUK SCAN INVESTMENT PVT.LTD., KOLKATA

ITA 2763/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
3/2/2017

D.C.I.T., CIRCLE-11 KOLKATA, KOLKATA vs M/S BISHWANATH TEA CO. LTD., KOLKATA

ITA 2754/KOL/2013[1999-2000]Status: DisposedITAT KolkataAY 1999-2000
3/2/2017

SNOWTEMP COMMERCIAL PRIVATE LTD.,KOLKATA vs INCOME TAX OFFICER-WARD-12(2), KOLKATA, KOLKATA

ITA 2709/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
3/2/2017

INCOME TAX OFFICER-WARD-12(3), KOLKATA, KOLKATA vs M/S ATTIRE ARTS PVT. LTD. (FORMERLY NISHANT OVERSEAS PVT. LTD.), KOLKATA

ITA 2618/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
3/2/2017

BENGAL SHELTER HOUSING DEVELOPMENT LIMITED.,KOLKATA vs J.C.I.T (OSD) CIR - 8,KOLKATA., KOLKATA

ITA 18/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
3/2/2017

SUSANTA BISWAS,KOLKATA vs ITO, WARD-50(4), KOLKATA, KOLKATA

ITA 1338/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
3/2/2017

DCIT, CENTRAL CIRCLE - XI, KOLKATA, KOLKATA vs SUMIT KUMAR SARAWGI, GIRIDIH

ITA 1688/KOL/2011[2005-06]Status: DisposedITAT KolkataAY 2005-06
3/2/2017

SUMIT KUMAR SARAWGI,HOOGHLY vs DCIT, C.C. XI, KOLKATA, KOLKATA

ITA 1640/KOL/2011[2004-05]Status: DisposedITAT KolkataAY 2004-05
3/2/2017

TATA TEA LIMITED,KOLKATA vs DCIT, C IRCLE- 4, KOLKATA, KOLKATA

ITA 511/KOL/2010[2004-05]Status: DisposedITAT KolkataAY 2004-05
3/2/2017

DCIT, CIRCLE - 4, KOLKATA, KOLKATA vs M/S. TATA TEA LTD., KOLKATA

ITA 2105/KOL/2010[2004-05]Status: DisposedITAT KolkataAY 2004-05
3/2/2017

AGINITY INDIA TECHNOLOGIERS P. LTD. vs COMMISSIONER OF INCOME TAX-1

ITA/99/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

3/2/2017

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S NAU NIDH OVERSEAS PVT.LTD.

ITA/83/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

3/2/2017

UNITECH HOSPITALITY SERVICES LIMITED vs ASSIATANT COMMISSIONER OF INCOME TAX,

ITA/710/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

3/2/2017

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S NAU NIDH OVERSEAS PVT.LTD.

ITA/58/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

3/2/2017

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S NAU NIDH OVERSEAS PVT.LTD.

ITA/59/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

3/2/2017

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) -2 vs M/S NAU NIDH OVERSEAS PVT.LTD.

ITA/82/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

3/2/2017

N.BALADANDAYUDAM,ERODE vs ITO, COIMBATORE

ITA 3265/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
3/2/2017

N.BALADANDAYUDAM,ERODE vs ITO, COIMBATORE

ITA 3264/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
3/2/2017

N.BALADANDAYUDAM,ERODE vs ITO, COIMBATORE

ITA 3263/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
3/2/2017

DCIT, COIMBATORE vs M/S. DRS INDUSTRIES LTD., COIMBATORE

ITA 2727/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
3/2/2017

SURYABALAJI INVESTMENTS (P) LTD.,COIMBATORE vs ITO, COIMBATORE

ITA 2437/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
3/2/2017

ACIT, CHENNAI vs SMT. V. SABITHAMANI, COIMBATORE

ITA 2038/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
3/2/2017

DCIT, COIMBATORE vs AQUA SUB ENGINEERING, COIMBATORE

ITA 1959/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
3/2/2017

DCIT, COIMBATORE vs AQUA PUMP INDUSTRIES, COIMBATORE

ITA 1958/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
3/2/2017

V.SABITHAMANI,CHENNAI vs ACIT, COIMBATORE

ITA 1719/CHNY/2016[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
3/2/2017