Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
M/S.HOTEL GREEN PARK,ALUVA vs THE DCIT, ERNAKULAM
ITA 399/COCH/2016[2008-09]Status: DisposedITAT CochinAY 2008-09
WESTERN DRILLING CONTRACTORS PVT. LTD.,NOIDA vs DCIT, NOIDA
ITA 5864/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHRI SACHIN KAPOOR,NEW DELHI vs ITO, NEW DELHI
ITA 4577/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
MS. VANDANA GULIANI,GREATER NOIDA vs ITO, NEW DELHI
ITA 4519/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. COSMOS FIBER GLASS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3486/DEL/2016[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, GHAZIABAD vs SHRI LOVANSHU BHARDWAJ, GHAZIABAD
ITA 3383/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. RAM KUMAR MALHOTRA,NEW DELHI vs DCIT, NEW DELHI
ITA 2082/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
INDER SINGH,DELHI vs ITO, NEW DELHI
ITA 1993/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. AMAR CHAND,HISAR vs ITO, HISAR
ITA 1579/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI INDER PAL SINGH ARORA,NEW DELHI vs DCIT, DEHRADUN
ITA 6389/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, GURGAON vs PLATRORMONE (I)PVT LTD, GURGAON
ITA 541/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. RAM AVATAR BANSAL,NEW DELHI vs ITO, NEW DELHI
ITA 4094/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
HINDUSTAN COCA COLA MARKETING COMPANY PVT. LTD.,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 3450/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. NEPTUNE PROMOTERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 341/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. SAGAVI HOUSING & DEVELOPERS PVT. LTD., NEW DELHI
ITA 1131/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. PRITAM KUMAR SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 6748/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. SAMSON LABORATORIES PVT. LTD., NEW DELHI
ITA 524/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT. DEV DUTT,FARIDABAD vs ITO, FARIDABAD
ITA 3565/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. ANJU DESHWAL,FARIDABAD vs ITO, FARIDABAD
ITA 3564/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
HARSH MUNSH,GHAZIABAD vs CIT, MUZAFFARNAGAR
ITA 3161/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. VIKRAMJIT SINGH,NEW DELHI vs DCIT, NEW DELHI
ITA 2955/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
FUJITSU INDIA LTD.,GURGAON vs DCIT, NEW DELHI
ITA 6280/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. SISTEMA SHYAM TELESERVICES LTD., NEW DELHI
ITA 1235/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, NEW DELHI vs M/S COROLA BUILDERS PVT. LTD., NEW DELHI
ITA 175/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S HERO HONDA MOTORS LTD,NEW DELHI vs DCIT, NEW DELHI
ITA 2148/DEL/2009[2004-05]Status: DisposedITAT DelhiAY 2004-05
PRADIP KUMAR GHOSH,HOOGHLY vs I.T.O WD - 1(4),BURDWAN, BURDWAN
ITA 2339/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
ITO 21(2)(3), MUMBAI vs MUMBAI SIDHIWATAP KARMACHARI COOPERATIVE CREDIT SOCIETY LTD, MUMBAI
ITA 5559/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ARUN JOSHI,THANE vs DCIT CEN CIR 12, MUMBAI
ITA 5396/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT (E) 2(1), MUMBAI vs M.L. CHARITABLE TRUST, MUMBAI
ITA 5392/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (E) 2(1), MUMBAI vs RUSTOMJEE KERAWALA FOUNDATION, MUMBAI
ITA 5391/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13