Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,375 total)
M/S.ISLAMIC ACADEMY OF EDUCATION (R),MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, MANGALORE
ITA 2056/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ASST.C.I.T., MANGALORE vs DR. YUSUF KUMBLE, MANGALORE
ITA 1379/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASST.C.I.T., MANGALORE vs DR. YUSUF KUMBLE, MANGALORE
ITA 1378/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASST.C.I.T., MANGALORE vs DR. ALI KUMBLE, MANGALORE
ITA 1377/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASST.C.I.T., MANGALORE vs DR. ALI KUMBLE, MANGALORE
ITA 1376/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ACIT, MANGALORE vs M/S ISLAMIC ACADEMY OF EDUCATION,
ITA 69/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
M/S ISLAMIC ACADEMY OF EDUCATION vs ACIT,
ITA 64/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
MICROCHIP TECHNOLOGY (INDIA) PVT. LTD. vs ACIT,
ITA 1586/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SWISS RE SHARED SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1139/BANG/2011[2004-05]Status: DisposedITAT BangaloreAY 2004-05
HEMANT KUMAR SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 340/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. CHANDER PRAKASH KHOLI,FARIDABAD vs ITO, NEW DELHI
ITA 6342/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. AMSERVE CONSULTANTS LIMITED,NEW DELHI vs ADIT, NEW DELHI
ITA 5991/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. ADITYA GUPTA,MEERUT vs ACIT, MEERUT
ITA 5489/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. AMRAPALI GRAND, NOIDA
ITA 4220/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. AMRAPALI GRAND, NOIDA
ITA 4219/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. AMRAPALI GRAND, NOIDA
ITA 4218/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. SOURABH VYAS,NEW DELHI vs ACIT, NEW DELHI
ITA 3790/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
AMSURE INSURANCE AGENCY LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3759/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. COMNET INFORMATICS PRIVATE LIMITED,NEW DELHI vs ITO, NEW DELHI
ITA 3213/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. TARUN MAHAJAN,NEW DELHI vs ITO, NEW DELHI
ITA 1869/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHIVANGI INTERNATIONAL,MEERUT vs CIT, MEERUT
ITA 3396/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
MRS. ANITA JUNEJA,NEW DELHI vs DCIT, NEW DELHI
ITA 5298/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
C I T vs M/S AJAY and OTHERS TRUST
ITR/1/2001ITAT Rajasthan
C I T JODHPUR vs M/S AJAY and ORS TRUST
ITR/6/2001ITAT Rajasthan
C I T vs M/S AJAY and ORS TRUST
ITR/5/2001ITAT Rajasthan
M/S Asian Natural Resources (India) Ltd. Thru. Khalid Sayeed Baig vs Income Tax Settlement Commission
WP/7944/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Commissioner Of Income Tax vs Mr. Arun Sahlot
ITA/62/2013ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.K. GANGELE
Commissioner Of Income Tax vs Mr. Arun Sahlot
ITA/61/2013ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.K. GANGELE
Commissioner Of Income Tax vs Mr. Arun Sahlot
ITA/60/2013ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.K. GANGELE
Commissioner Of Income Tax vs Mr. Arun Sahlot
ITA/59/2013ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.K. GANGELE
