Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,380 total)
SATNAM STEEL TRADERS,THANE vs DCIT CIR 1, MUMBAI
ITA 3555/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LODHA HI-RISE BUILDERS P.LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 2872/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LODHA BULDERS P. LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 2871/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 17(3)(2), MUMBAI vs ROOP RACHANA, MUMBAI
ITA 261/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMIT BHOLANATH MISHRA,MUMBAI vs ASST CIT CIR 19(2), MUMBAI
ITA 2258/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 22(1), MUMBAI vs AMIT B. MISHRA, MUMBAI
ITA 1912/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SEA LINKERS PVT. LTD., MUMBAI vs ACIT,7(2), MUMBAI
ITA 1583/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 1(1)(1), MUMBAI vs DIPANKAR STEEL P.LTD, MUMBAI
ITA 849/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GO AIRLINES (INDIA) LTD,MUMBAI vs DDIT (IT) 3(1), MUMBAI
ITA 7326/MUM/2014[]Status: DisposedITAT Mumbai
SNC JEWELS P. LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 5349/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 3(1), MUMBAI vs EMERSON PROCESS MANAGEMENT INDIA P.LD, MUMBAI
ITA 5314/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADHIRAJ INVESTMENT AND FINANCE P.LTD,MUMBAI vs ASST CIT 1(1), MUMBAI
ITA 5240/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VARDHAMAN J PATEL,MUMBAI vs ACIT 17(3), MUMBAI
ITA 5114/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
VARDHAMAN J PATEL,MUMBAI vs ACIT 17(3), MUMBAI
ITA 5113/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
VARDHAMAN J PATEL,MUMBAI vs ACIT 17(3), MUMBAI
ITA 5112/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
VARDHAMAN J PATEL,MUMBAI vs ACIT 17(3), MUMBAI
ITA 5111/MUM/2014[2001-02]Status: DisposedITAT MumbaiAY 2001-02
BINAYAK TEX PROCESSORS LTD,MUMBAI vs ASST CIT CEN CIR 38, MUMBAI
ITA 4318/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 16(3), MUMBAI vs BHAVANI GEMS, MUMBAI
ITA 4183/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
EGANA (INDIA) P.LTD,MUMBAI vs CIT 6, MUMBAI
ITA 3248/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
EURO DECOR P.LTD,MUMBAI vs ACIT CEN COR 17 & 26, MUMBAI
ITA 2516/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
MULTI ACT TRADE & INVESTMENTS P.LTD,MUMBAI vs ITO WD 2(2)(3), MUMBAI
ITA 240/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TEVAPHARM INDIA P.LTD,MUMBAI vs DCIT CIR 10(3), MUMBAI
ITA 2251/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TRAVELORG HOLIDAYS P.LTD,MUMBAI vs ITO 9(3)(3), MUMBAI
ITA 949/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SOLID CONTIANERS LTD,MUMBAI vs ITO RG 7(2)(4), MUMBAI
ITA 5135/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
S.K. SILKS,MUMBAI vs ADDL CIT 14(3), MUMBAI
ITA 3616/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
S.K. SILKS,MUMBAI vs ADDL CIT 14(3), MUMBAI
ITA 351/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 9(2), MUMBAI vs KISMAE EXPORTS & INVESTMENTS P.LTD, MUMBAI
ITA 1766/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NEW HOLLAND FIAT (I) P.LTD,MUMBAI vs DCI RG 10(1), MUMBAI
ITA 7574/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACTION FINANCIAL SERVICES INDIA LTD,MUMBAI vs ACIT 4(1), MUMBAI
ITA 1823/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TRAVELORG HOLIDAYS PRIVATE LTD.,MUMBAI vs ACIT-9(3), MUMBAI
ITA 3346/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
