Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,384 total)
ITO, ERODE vs THE ERODE CO-OPERATIVE HOUSING SOCIETY LIMITED, ERODE
ITA 3369/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
PARRY ENTERPRISES INDIA LTD.,CHENNAI vs JCIT, CHENNAI
ITA 2698/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
PARRY ENTERPRISES INDIA LTD.,CHENNAI vs JCIT, CHENNAI
ITA 2697/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
RAMADURAI RAVICHANDRAN,CHENNAI vs ACIT, CHENNAI
ITA 2673/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DR.K.SRIDHARA,CHENNAI vs AIT, CHENNAI
ITA 1388/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
CHAITANYA BUILDERS & LEASING (P) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1829/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs KHIVRAJ AUTOMOBILES & INFRASTRUCTURE P LTD., CHENNAI
ITA 1178/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs KHIVRAJ AUTOMOBILES & INFRASTRUCTURE P LTD., CHENNAI
ITA 1177/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs K.A.INFRASTRUCTURE P LTD., CHENNAI
ITA 1176/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
TURBO ENERGY LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 317/CHNY/2014[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
TURBO ENERGY LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 316/CHNY/2014[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
DCIT, CHENNAI vs M/S. TURBO ENERGEY LIMITED, CHENNAI
ITA 205/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs M/S. TURBO ENERGEY LIMITED, CHENNAI
ITA 204/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs M/S. TURBO ENERGEY LIMITED, CHENNAI
ITA 203/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
NEELAMALAI AGRO INDUSTRIES LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1224/CHNY/2014[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
DCIT, CHENNAI vs TURBO ENERGY LIMITED, CHENNAI
ITA 629/CHNY/2013[2007-08]Status: DisposedITAT ChennaiAY 2007-08
TURBO ENERGY LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 351/CHNY/2013[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
DCIT CEN CIR 1(2), MUMBAI vs SEARS CONSTRUCTION P.LTD, MUMBAI
ITA 6976/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TARUN PRINTING WORKS P.LTD,MUMBAI vs ITO 8(3)(1), MUMBAI
ITA 6961/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MEENA P. SHAH,NAVI MUMBAI vs ITO 20(3)(4), MUMBAI
ITA 6894/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BALGOPAL TRUST,MUMBAI vs ACIT 18(1), MUMBAI
ITA 5661/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NIRAV HARSHAD SHETH,MUMBAI vs ITO 32(3)(4), MUMBAI
ITA 4878/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HARSHAD V. SHETH,MUMBAI vs ITO 32(1)(5), MUMBAI
ITA 4877/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PATEL INDIA P.LTD,MUMBAI vs ITO WD 5(2)(4), MUMBAI
ITA 288/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
S.B. & T DESIGNS LTD,MUMBAI vs ASST CIT 8(1)(2), MUMBAI
ITA 5189/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 20(3)(5), MUMBAI vs ZAHID ABBAS MANKAD, MUMBAI
ITA 4580/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 19(3), MUMBAI vs S.V. JIWANI, MUMBAI
ITA 4549/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 18(1), MUMBAI vs CHETAN PRAVIN CHITALIA, MUMBAI
ITA 4524/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 19(1), MUMBAI vs C.J. EXPORTERS, MUMBAI
ITA 4500/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT TDS 1(2), MUMBAI vs INFRSTRUCTURE LEASING & FINANCE SERVICES LTD, MUMBAI
ITA 4028/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
