Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,329 total)
ACIT, MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE
ITA 68/BANG/2010[2003-04]Status: DisposedITAT BangaloreAY 2003-04
M/S CANARA JEWELLERS,MANGALORE vs ACIT, MANGALORE
ITA 671/BANG/2010[1993-94]Status: DisposedITAT BangaloreAY 1993-94
LATE SHRI. P. YOGESH ACHAR,MANGALORE vs ACIT, MANGALORE
ITA 670/BANG/2010[1993-94]Status: DisposedITAT BangaloreAY 1993-94
ACIT, MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE
ITA 67/BANG/2010[2002-03]Status: DisposedITAT BangaloreAY 2002-03
VANEETA NARANG,DELHI vs ITO, NEW DELHI
ITA 343/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
COMMITMENT COMMODITIES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5721/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SAPIENT CONSULTING PVT. LTD.,GURGAON vs JT. CIT, NEW DELHI
ITA 1082/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs M/S. MAA AMBAY CONSTRUCTION P. LTD., NEW DELHI
ITA 546/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S. SHYAM MEMORIAL WELFARE SOCIETY,NEW DELHI vs DCIT, SONEPAT
ITA 4093/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. JATIN MALIK,NEW DELHI vs ACIT, NEW DELHI
ITA 3789/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. CORNELL OVERSEAS (P) LTD., NEW DELHI
ITA 2166/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S SEGRAM INDIA PVT. LTD., NEW DELHI
ITA 3811/DEL/2009[2004-05]Status: DisposedITAT DelhiAY 2004-05
PERNOD RICHARD INDIA PVT. LTD,GURGAON vs DCIT, NEW DELHI
ITA 3525/DEL/2009[2004-05]Status: DisposedITAT DelhiAY 2004-05
SMT. PINKY GOEL,HALDWANI vs ITO, HALDWANI
ITA 285/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. PINK FLOWERS TRUST,DEHRADUN vs CIT, DEHRADUN
ITA 3598/DEL/2014[]Status: DisposedITAT Delhi
SH. OM PRAKASH TAKKAR,NEW DELHI vs ITO, SAHARANPUR
ITA 2539/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
HALDOR TOPSOE INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2133/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
PERNOD RICARD INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2770/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs PERNOD RICARD (INDIA) PVT. LTD., GURGAON
ITA 2530/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S TECHNIQUE DIABRASIVE INDIA LTD. vs A.C.I.T.CIRCLE-1,UDAIPUR
ITA/44/2009ITAT Rajasthan
M/S MODIPON LTD., vs THE PR. COMMISSIONER OF INCOME TAX, DELHI-VI
ITA/362/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
M/S TECHNIQUE DIABRASIVE INDIA LTD. vs A.C.I.T.CIRCLE-1,UDAIPUR
ITA/43/2009ITAT Rajasthan
C.I.T.JAIPUR vs M/S SHAH MANAK LAL KODAR LAL
ITA/110/2008ITAT Rajasthan
M/S TECHNIQUE DIABRASIVE INDIA LTD. vs A.C.I.T.CIRCLE-1,UDAIPUR
ITA/42/2009ITAT Rajasthan
M/S TECHNIQUE DIABRASIVE INDIA LTD. vs A.C.I.T.CIRCLE -1,UDAIPUR
ITA/41/2009ITAT Rajasthan
ITO, JAIPUR vs SHARWAN KUMR AGARWAL, JAIPUR
ITA 9/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
HEDA MARBLES PVT. LTD.,AJMER vs ITO, KISHANGARH
ITA 241/JPR/2015[2010-11]Status: DisposedITAT JaipurAY 2010-11
PR.COMMISSIONER OF INCOME TAX-09,NEW DELHI vs USHA INTERNATIONAL LTD. (FORMERLY KNOWN AS THE JAY ENGINEERING WORKS LTD.)
ITA/326/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL)- 1 vs RANJANA GARG,
ITA/257/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. CIT (C)-2 NEW DELHI vs AVINASH KUMAR SETIA
ITA/935/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR