Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
M/S. LIBERTY SHOES LTD.,KARNAL vs ACIT, KARNAL
ITA 2273/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S CHANDARMAULI TRADEX PVT. LTD., NEW DELHI
ITA 5499/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
SHRI BHUPENDRA RANCHHODBHAI THAKKAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(1),
ITA 696/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
DY.COMMISSIONER OF INCOME TAX, CIRCLE(4), AHMEDABAD vs M/S. SHREE AMBICA POLYMER P.LTD., AHMEDABAD
ITA 3086/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ACIT, CIRCLE-9, AHMEDABAD vs SHRI HARESHBHAI DEVSHIBHAI DAVE, AHMEDABAD
ITA 2956/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI DHARMENDRASINH G. GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR
ITA 2773/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI DHARMENDRASINH G. GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR
ITA 2772/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
SHRI DHARMENDRASINH G. GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR
ITA 2771/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
THE ACIT, CIRCLE-1, BHAVNAGAR vs MAMTA N. GUPTA, BHAVNAGAR
ITA 2273/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE DY.DIT ( INTL. TAXN.) - I, AHMEDABAD vs SMT. BELLA AMIN, AHMEDABAD
ITA 2257/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
TARNETAR CORPORATION,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(1), AHMEDABAD
ITA 2243/AHD/2014[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
THE ACIT, CIRCLE-5, BARODA vs SHRI MUKESH M.PATEL, BARODA
ITA 2221/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE ACIT, BHARUCH CIRCLE, BHARUCH vs SHRI ASHWIN H. GOYAL, ANKLESHWAR
ITA 2208/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
GUJARAT NARMADA VALLEY FERTILIZERS & CHEMICALS LTD.,BHARUCH vs THE ADD.CIT.,BHARUCH RANGE, BHARUCH
ITA 2930/AHD/2013[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE DCITBHARUCH CIRCLE, BHARUCH vs GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD., BHARUCH
ITA 2921/AHD/2013[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
M/S. JOSEPH GEORGE & CO.,PATHANAPURAM vs THE ITO, KOLLAM
ITA 323/COCH/2016[1996-97]Status: DisposedITAT CochinAY 1996-97
THE ERUMELY SERVICE CO-OP BANK LTD,KOTTAYAM vs THE ITO, KOTTAYAM
ITA 236/COCH/2016[2011-12]Status: DisposedITAT CochinAY 2011-12
AMBO AGRO PRODUCTS LTD.,KOLKATA vs THE PCIT, KOLKATA-1, KOLKATA
ITA 676/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ACIT, CIT-2(1), KOLKATA, KOLKATA vs M/S BNK E SOLUTION PVT. LTD., KOLKATA
ITA 1613/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
ITO, WD-59(1), KOLKATA, KOLKATA vs GEORGE THOMAS, KOLKATA
ITA 1014/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S ERNST & YOUNG LLP,KOLKATA vs CIT-3, KOLKATA, KOLKATA
ITA 499/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
BOLKUNDA PACHWAI & C.S. SHOP,KOLKATA vs ITO, WARD - 1(2), ASANSOL, ASANSOL
ITA 188/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
DCIT, CIRCLE- 6(1), KOLKATA, KOLKATA vs M/S. DEWAR'S GARAGE LTD., KOLKATA
ITA 115/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SUBLIME AGRO LTD.,KOLKATA vs ACIT, RG-14, KOLKATA, KOLKATA
ITA 803/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIRCLE-4, KOLKATA, KOLKATA vs M/S. ASTOR DEALERS PVT. LTD., KOLKATA
ITA 1906/KOL/2014[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
COMMISSIONER OF INCOME TAX-4 vs HISTORIC INFRACON
ITA/409/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX(CENTRAL)-3 vs KSA CHITS PRIVATE LIMITED
ITA/522/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
HARLAND CLARKE HOLDING SOFTWARE INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1224/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DHADDDA GEMS LTD,MUMBAI vs ITO 5(1)(3), MUMBAI
ITA 7310/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAFATLAL MOOLCHAND SHAH,MUMBAI vs ACIT 32(1), MUMBAI
ITA 3905/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
