Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
MAFATLAL MOOLCHAND SHAH,MUMBAI vs ACIT 32(1), MUMBAI
ITA 3904/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO,WD-28(3)(3), NAVI MUMBAI vs SOPAN DHONDIBHAU PATADE, NAVI MUMBAI
ITA 3778/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
METAL POWER ANALYTICAL (I) P.LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 3520/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HARIYANA SHIP BREAKERS LTD,MUMBAI vs ACIT CC 38, MUMBAI
ITA 2556/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BHARAT JAYANTILAL PATEL,MUMBAI vs DCIT RG 4(1)(1), MUMBAI
ITA 2112/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BHARAT JAYANTILAL PATEL,MUMBAI vs DCIT RG 4(1)(1), MUMBAI
ITA 2111/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 22 & 30, MUMBAI vs MANJU GUPTA, MUMBAI
ITA 6805/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 23(2)(4), MUMBAI vs MUKESH KANTIAL SHAH (HUF), MUMBAI
ITA 6756/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MEKAN JETHALAL GALA FAMILY TRUST,MUMBAI vs ITO 14(2)(3), MUMBAI
ITA 3539/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NILKANT TECH PARK P LTD,MUMBAI vs CIT 8, MUMBAI
ITA 3511/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHIRPUR GOLD REFINERY LTD,MUMBAI vs ITO CIR 9(3)(1), MUMBAI
ITA 7983/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BHARAT JAYANTILAL PATEL,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 7189/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
A.V. BUKHARI,MUMBAI vs ITO WD 19(3)(1), MUMBAI
ITA 5073/MUM/2011[1998-99]Status: DisposedITAT MumbaiAY 1998-99
SEAWIND INVESTMENTS AND TRADING CO.LTD,MUMBAI vs ASST CIT RG 1(3), MUMBAI
ITA 7841/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
THE BOMBAY DYEING & MFG. CO. LTD,MUMBAI vs ACIT (OSD) CIR 2(1), MUMBAI
ITA 7693/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
D.C.I.T. 9(2), MUMBAI vs M/S MWH INDIA LTD, MUMBAI
ITA 2539/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHRI.NIREN MEHTA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 695/BANG/2017[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SHRI.ASHOK KUMAR DHINGRA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 644/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER, HUBLI vs M/S.POOJYA SHRI MAHANTAPPA CREDIT CO-OP SOCIETY LTD., DHARWAD
ITA 577/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI.RAJENDRA KUMAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 574/BANG/2017[2008-2009]Status: DisposedITAT BangaloreAY 2008-2009
SHRI. ARVIND KUMAR MOOLCHAND,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 509/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
VANITHA,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 507/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
CHETAN PRAKASH,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 506/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SMT. NARANGI DEVI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 487/BANG/2017[2008-2009]Status: DisposedITAT BangaloreAY 2008-2009
SHRI.SURESH SOLANKI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 380/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S.BANDESHWAR KRUPA TRADING CO.,YADGIR vs INCOME TAX OFFICER, GULBARGA
ITA 177/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SMT.K.V.NAGAMANI,HASSAN vs INCOME TAX OFFICER, HASSAN
ITA 174/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
MR.S.MUKUNDA,SHIMOGA vs DEPUTY COMMISSIONER OF INCOME-TAX, SHIMOGA
ITA 171/BANG/2017[2007-2008]Status: DisposedITAT BangaloreAY 2007-2008
DCIT, BANGALORE vs M/S G M EDUCATION TRUST, BANGALORE
ITA 890/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DCIT, BANGALORE vs M/S OCWEN FINANCIAL SOLUTIONS PVT. LTD., BANGALORE
ITA 863/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11