Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
C I T JAIPUR vs M/S SILVER MINES
ITA/363/2008ITAT Rajasthan
BHUBANESWAR DEVELOPMENT AUTHORITY,BHUBANESWAR vs CIT, BHUBANESWAR
ITA 329/CTK/2013[]Status: DisposedITAT Cuttack
MOINODDIN S/O RAHIMUDDIN,AJMER vs ITO, AJMER
ITA 380/JPR/2014[2008-09]Status: DisposedITAT JaipurAY 2008-09
SRI UJJAL CHATTERJEE,RANIGANJ vs ACIT, CIRCLE-3, ASANSOL, ASANSOL
ITA 2125/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
COMMISSIONER OF INCOME TAX-IV vs M/S INDO GULF INDUSTRIES LTD.
ITA/599/2016ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PR.COMMISSIONER OF INCOME TAX(LTU) vs AVTEC LTD.
ITA/331/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PEST KILLER (INDIA),MUMBAI vs ITO WD 21(2)(2), MUMBAI
ITA 4465/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 20(2)(2), MUMBAI vs MOHAMMED RAZA H. MUKHI, MUMBAI
ITA 4828/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 21(1)(4), MUMBAI vs HIDE IN, MUMBAI
ITA 4611/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KAMLADEVI S. DOSHI,MUMBAI vs ITO WD 16(3)(1), MUMBAI
ITA 1957/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NEETA PRAKASH AHUJA,MUMBAI vs ITO 21(2)(3), MUMBAI
ITA 8735/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
M/S. KOTAK MAHINDRA BANK LTD,MUMBAI vs THE ITO (IT)-TDS-3, MUMBAI
ITA 2536/MUM/2008[2008-2009]Status: DisposedITAT MumbaiAY 2008-2009
M/S.SAMANVITHA SECURITIES PVT. LTD.,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2128/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
PAL SINGH S/O SHRI BADAL SINGH,MUZAFFARNAGAR vs ITO, SAHARANPUR
ITA 930/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
SASA FOODS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 586/DEL/2017[2001-02]Status: DisposedITAT DelhiAY 2001-02
SAI LUBRICANTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5478/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ENPRO OIL (P) LTD.,NOIDA vs PR. CIT, NOIDA
ITA 3038/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. PERT CONSULTANTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2446/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. EXPRESS RETAIL SERVICES PVT. LTD., NEW DELHI
ITA 762/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. EXPRESS RETAIL SERVICES PVT. LTD., NEW DELHI
ITA 761/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, GURGAON vs SMT. HEMA BAJAJ, GURGAON
ITA 5883/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. SANDEN VIKAS INDIA LTD., NEW DELHI
ITA 3943/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. CONSOLIDATED FINVEST & HOLDINGS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2792/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. INDIAMART INTELMESH LTD., NEW DELHI
ITA 2229/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DDIT (E), NEW DELHI vs M/S. CB RICHARD ELLIS (PTE) LTD., NEW DELHI
ITA 6354/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ADIT, NEW DELHI vs M/S. GKN DRIVELINE SINGAPORE PTE. LTD., NEW DELHI
ITA 6285/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S HCL INFINET LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5718/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S HCL INFINET LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5717/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. HCL INFINET LTD., NEW DELHI
ITA 5567/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. HCL INFINET LTD., NEW DELHI
ITA 5566/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
