Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
ITO 25(3)(5), MUMBAI vs VIKRAM MUKTILAL VORA, MUMBAI
ITA 842/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
WELLMAC PLASTICS, MUMBAI vs DCIT 15(2), MUMBAI
ITA 4099/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NARAYAN H LADHA,MUMBAI vs CIT 24,
ITA 394/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GAYATRI FILMS & MUSIC P.LTD,MUMBAI vs ASST CIT CIR 11(1), MUMBAI
ITA 3493/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NAMAN FOUNDATION,MUMBAI vs CIT (E), MUMBAI
ITA 619/MUM/2015[]Status: DisposedITAT Mumbai
LALIT MOOLCHAND JAIN,THANE vs ITO WD 1(4), THANE
ITA 6396/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
AIROIL FLAREGAS P.LTD,MUMBAI vs ADDL CIT RG 6(1), MUMBAI
ITA 7171/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CIR 6(1), MUMBAI vs AIROIL FLAREGAS P.LTD, MUMBAI
ITA 6853/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SH. GIRRAJ SINGH,NEW DELHI vs ACIT, NEW DELHI
ITA 654/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
SHRI PRAHLAD DASS MITTAL,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 2527/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. LAJPAT RAI EDUCATIONAL SOCIETY,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 3437/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
MR VIDIT JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 3075/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. SHIVANANDA MARKETING PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 4154/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. INDIABULLS REAL ESTATE LTD., NEW DELHI
ITA 3977/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. SISTEMA SHYAM TELESERVICES LTD., NEW DELHI
ITA 3926/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
MS. SAPNA SHARMA,NEW DELHI vs ACIT, NEW DELHI
ITA 3652/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. CONSOLIDATED FINVEST & HOLDINGS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2793/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
OTSUKA CHEMICAL INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2661/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs SH. RAKESH MOHAN, NEW DELHI
ITA 189/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
NATIONAL BAKERY MACHINE,MEERUT vs ITO, MEERUT
ITA 3997/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. SHYAM ANTENNA ELECTRONIC LTD., NEW DELHI
ITA 1785/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S SHYAM ANTENNA ELECTRONIC LTD., NEW DELHI
ITA 1784/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. SHYAM ANTENNA ELECTRONIC LTD., NEW DELHI
ITA 1783/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. SHYAM ANTENNA ELECTRONIC LTD., NEW DELHI
ITA 1782/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
DIFFERENTIAL TECHNOLOGIES LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5714/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SEABULK OFFSHORE DUBAI LLC,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 463/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, MEERUT vs M/S. SPACE AGE RESEARCH & TECHNOLOGY FOUNDATION CHARITABLE TRUST, MEERUT
ITA 4622/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SEABULK OFFSHORE DUBAI LLC,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 418/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
THE PR. COMMISSIONER OF INCOME TAX, PATIALA vs STATE BANK OF PATIALA
ITA/194/2017ITAT Punjab & Haryana
MR. JUSTICE S.J. VAZIFDAR,MR. JUSTICE ANUPINDER SINGH GREWAL
THE PR. COMMISSIONER OF INCOME TAX, PATIALA vs STATE BANK OF PATIALA
ITA/193/2017ITAT Punjab & Haryana
MR. JUSTICE S.J. VAZIFDAR,MR. JUSTICE ANUPINDER SINGH GREWAL
