Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,580 total)
LALAJI K. SHAH (HUF),MUMBAI vs DCIT 17 & 28, MUMBAI
ITA 3582/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SHANTABEN L. SHAH,MUMBAI vs DCIT 17 & 28, MUMBAI
ITA 3581/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SUBHASH L. SHAH,MUMBAI vs DCIT 17 & 28, MUMBAI
ITA 3580/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
KANCH GHAR,MUMBAI vs ASST CIT 17 &28, MUMBAI
ITA 3579/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NENSHI I. SHAH,MUMBAI vs DCIT CEN CIR 17 &28, MUMBAI
ITA 3577/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
GUNAVANTIBEN N. SHAH,MUMBAI vs DCIT CEN CIR 17 &28, MUMBAI
ITA 3576/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
HITESH S. SHAH,MUMBAI vs DCIT CEN CIR 17 &28, MUMBAI
ITA 3575/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ALLCATEL US INTERNATIONAL MARKETING INC. ( NOW KNOWN AS ALCATEL LUCENT USA INC.),MUMBAI vs DDIT (IT) 1(1), MUMBAI
ITA 7299/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
M/S BHARATH TIMBER CO.,HUNSUR vs ITO, MYSORE
ITA 772/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
JCIT(OSD), BANGALORE vs M/S WINPHORIA NETWORKS INDIA PVT. LIMITED, BANGALORE
ITA 25/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S. TAEGU TEC INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1337/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S. NKG TRADERS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 993/DEL/2017[2013-14]Status: PendingITAT DelhiAY 2013-14
SHYAM SINGH,NOIDA vs ITO, NOIDA
ITA 940/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. JPM TOOLS LTD.,DELHI vs ACIT, NEW DELHI
ITA 916/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
PROTEAM COMPUTERS INDUSTRIES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 726/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
OPEN MIND SERVICES LTD.,GURGAON vs ITO, NEW DELHI
ITA 694/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. PERFETTI VAN MELLE INDIA PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 1073/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHALABH OM PRAKASH JALAN,NEW DELHI vs ITO, NEW DELHI
ITA 6665/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHEKAR OM PRAKASH JALAN,NEW DELHI vs ITO, NEW DELHI
ITA 6664/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY,NOIDA vs ACIT, NOIDA
ITA 3295/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs SH. UMESH GUPTA, NEW DELHI
ITA 3832/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
THAIKKAD SERVICE CO-OPERATIVE BANK LTD vs INCOME TAX OFFICER
WP(C)/16747/2017ITAT Kerala
MATHAI EAPEN VETTATH vs INCOME TAX OFFICER
WP(C)/8589/2017ITAT Kerala
PR. COMMISSIONER OF INCOME TAX-9 vs M/S VERTEX CUSTOMER SERVICES PVT. LTD.
ITA/416/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX -I, COCHIN vs MS.UNIVERSAL EMPIRE EDUCATIONAL SOCIETY
ITA/104/2013ITAT Kerala
COMMISSIONER OF INCOME TAX vs M/S KANORIA SUGAR andGENERAL
ITA/138/2008ITAT Rajasthan
C I T vs M/S BAIRATHI SHOE
ITA/618/2008ITAT Rajasthan
THE ITO, WARD-4, GANDHINAGAR vs SHRI YOGESHKUMAR N.PATEL, AHMEDABAD
ITA 3170/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE ITO, WARD-4, GANDHINAGAR vs SHRI YOGESHKUMAR N.PATEL, AHMEDABAD
ITA 3169/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ITO, WARD-4, GANDHINAGAR vs SHRI YOGESHKUMAR N.PATEL, AHMEDABAD
ITA 525/AHD/2013[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
