Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
SMT RAVINDER KAUR CHADHA,MORADABAD vs DCIT, NEW DELHI
ITA 683/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT RAVINDER KAUR CHADHA,MORADABAD vs DCIT, NEW DELHI
ITA 682/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT RAVINDER KAUR CHADHA,MORADABAD vs DCIT, NEW DELHI
ITA 681/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT RAVINDER KAUR CHADHA,MORADABAD vs DCIT, NEW DELHI
ITA 680/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT RAVINDER KAUR CHADHA,MORADABAD vs DCIT, NEW DELHI
ITA 679/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S PRAKASH TRADING CO.,NOIDA vs DCIT (TDS), NOIDA
ITA 4366/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S PRAKASH TRADING CO.,NOIDA vs DCIT (TDS), NOIDA
ITA 4365/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S RAJ ASSOCIATES,NOIDA vs DCIT (TDS), NOIDA
ITA 4364/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S RAJ ASSOCIATES,NOIDA vs DCIT (TDS), NOIDA
ITA 4363/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S SUKHMANI TECHNOLOGIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 258/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. APARNA ASHRAM,NEW DELHI vs ADIT (E), DELHI
ITA 433/DEL/2015[1987-88]Status: DisposedITAT DelhiAY 1987-88
M/S. APARNA ASHRAM,NEW DELHI vs ADIT (E), DELHI
ITA 432/DEL/2015[1986-87]Status: DisposedITAT DelhiAY 1986-87
M/S. APARNA ASHRAM,NEW DELHI vs ADIT (E), DELHI
ITA 431/DEL/2015[1982-83]Status: DisposedITAT DelhiAY 1982-83
M/S. APARNA ASHRAM,NEW DELHI vs ADIT (E), DELHI
ITA 430/DEL/2015[1981-82]Status: DisposedITAT DelhiAY 1981-82
M/S. APARNA ASHRAM,NEW DELHI vs ADIT (E), DELHI
ITA 396/DEL/2015[1984-85]Status: DisposedITAT DelhiAY 1984-85
M/S. APARNA ASHRAM,NEW DELHI vs ADIT (E), DELHI
ITA 395/DEL/2015[1983-84]Status: DisposedITAT DelhiAY 1983-84
M/S. APARNA ASHRAM,NEW DELHI vs ADIT (E), DELHI
ITA 383/DEL/2015[1980-81]Status: DisposedITAT DelhiAY 1980-81
SH. RAJEEV JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 6937/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. RAJEEV JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 6936/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. RAJEEV JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 6935/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. RAJEEV JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 6934/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. RAJEEV JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 6933/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. RAJEEV JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 6932/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHRI RITESH SHOKEEN,NEW DELHI vs ITO, NEW DELHI
ITA 6222/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHRI RITESH SHOKEEN,NEW DELHI vs ITO, NEW DELHI
ITA 6221/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
PRAVEEN KUMAR, DIRECTOR,DELHI vs ITO, NEW DELHI
ITA 6218/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT, NEW DELHI vs M/S. RIPE COMPONENTS TECHNOLOGIES PVT. LTD., NEW DELHI
ITA 6096/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. ANSAL PROPERTIES & INFRASTRUCTURE LTD., NEW DELHI
ITA 6015/DEL/2014[1995-96]Status: DisposedITAT DelhiAY 1995-96
DCIT, NEW DELHI vs M/S. ANSAL PROPERTIES & INFRASTRUCTURE LTD., NEW DELHI
ITA 6014/DEL/2014[1994-95]Status: DisposedITAT DelhiAY 1994-95
DCIT, NEW DELHI vs M/S. ANSAL PROPERTIES & INFRASTRUCTURE LTD., NEW DELHI
ITA 6013/DEL/2014[1993-94]Status: DisposedITAT DelhiAY 1993-94
