Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
LALCHAND A. TAHILRAMANI,MUMBAI vs ASST CIT CIR 1, MUMBAI
ITA 222/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
INNOVATIVE AUTOMOVILES P. LTD,MUMBAI vs ITO 15(2)(1), MUMBAI
ITA 1943/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
CAMELOT TRADING P.LTD,MUMBAI vs DCIT CEN CIR 6(4), MUMBAI
ITA 1419/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SUSHIL CHHATRABHUJ RAHEJA,MUMBAI vs ACIT 25(1), MUMBAI
ITA 1375/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SMITA NARENDRA PANANI,MUMBAI vs ACIT 25(3), MUMBAI
ITA 1169/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASIA INVESTMENT P.LTD,MUMBAI vs JCIT (OSD) CIR 2(1), MUMBAI
ITA 832/MUM/2016[2001-02]Status: DisposedITAT MumbaiAY 2001-02
VARDHMAN REMEDIES P.LTD,MUMBAI vs DCIT 13(3)(2), MUMBAI
ITA 6773/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VARDHMAN REMEDIES P.LTD,MUMBAI vs ITO 13(3)(3), MUMBAI
ITA 6772/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ROOPAM P. BHARTIYA,MUMBAI vs ITO 14(3)(4), MUMBAI
ITA 4537/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 20(2)(1), MUMBAI vs J J HOSPITAL AND GRANT MEDICAL COLLEGE EMPLOYEE CORPOERATIVE CREDIT SOCIETY LTD, MUMBAI
ITA 343/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VARDHAMAN REMEDIES P.LTD,MUMBAI vs ITO 9(3)(3), MUMBAI
ITA 1495/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VARDHMAN REMEDIES P.LTD,MUMBAI vs ITO 9(3)(3),
ITA 1494/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 13(3)(3), MUMBAI vs VARDHMAN REMEDIES P.LTD, MUMBAI
ITA 1004/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAH RUKH KHAN,MUMBAI vs CIT -40, MUMBAI
ITA 647/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 14(2)(2), MUMBAI vs PREMIER INDUSTRIAL CORPORATION LTD, MUMBAI
ITA 2110/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
STCI FINANCE LTD,MUMBAI vs DCIT RG (OSD) 1(2), MUMBAI
ITA 6321/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 1(3), MUMBAI vs STCI LTD, MUMBAI
ITA 6125/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CEN CIR 21 CEN RG 5, MUMBAI vs SUNTECK WEALTHMAX CAPITAL P. LTD, MUMBAI
ITA 4977/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUNTECH WEALTHMAX CAPITAL P. LTD,MUMBAI vs DCIT CEN CIR 21, MUMBAI
ITA 4914/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SATGURU CAPITAL & FINANCE P. LTD,MUMBAI vs ITO 4(2)(2), MUMBAI
ITA 4564/MUM/2014[2009-2010]Status: DisposedITAT MumbaiAY 2009-2010
ACIT CC 21 CEN RG 5, MUMBAI vs SATGURU CAPITAL AND FINANCE P.LTD, MUMBAI
ITA 3672/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABIDA MOHAMMED RAKHANGI,MUMBAI vs ITO 18(2)(4), MUMBAI
ITA 5448/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ABIDA MOHAMMED RAKHANGI,MUMBAI vs ITO 18(2)(4), MUMBAI
ITA 4084/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KULODAY TECHNOPACK P. LTD,MUMBAI vs ITO 8(2)(2), MUMBAI
ITA 3300/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SH. KHALID ANWAR KHAN,MEERUT vs ITO, MEERUT
ITA 3400/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
SETH ANANDRAM JAIPURIA EDUCATION SOCIETY,GHAZIABAD vs DCIT (EXEMPTION), GHAZIABAD
ITA 2615/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S. PREMIUM BUILDWELL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1538/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SRI PRADEEP RAJ JINDAL,HISAR vs ITO, HISAR
ITA 1120/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
SATLUJ SHIKSHA SAMITI,HARYANA vs ACIT, HARYANA
ITA 777/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT RAVINDER KAUR CHADHA,MORADABAD vs DCIT, NEW DELHI
ITA 684/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12