Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
M/S. PRANIDHI HOLDINGS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2054/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DDIT, NEW DELHI vs NAV BHARTI EDUCATION SOCIETY, NEW DELHI
ITA 911/DEL/2009[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. ROOP CHAND RAM NARAIN HUF,NEW DELHI vs ITO, NEW DELHI
ITA 4004/DEL/2011[]Status: DisposedITAT Delhi
M/S. ROOP CHAND LAXMI NARAIN HUF,NEW DELHI vs ITO, NEW DELHI
ITA 4002/DEL/2011[]Status: DisposedITAT Delhi
M/S. HERDILLIA CHEMICAL LTD. vs THE COMMISSIONER OF INCOME TAX,CITY-III,MUMBAI
ITR/164/2000ITAT Bombay
SMT.MEENA V. PAMNANI. vs THE CIT, C-IX, BOMBAY.
ITR/96/2000ITAT Bombay
SHRI RAJ KUMAR MITTAL,FIROZABAD vs DCIT CENTRAL CIRCLE, AGRA
ITA 47/AGR/2017[2008-09]Status: DisposedITAT AgraAY 2008-09
M/S AGRA CINEMA EXHIBITORS P LTD,AGRA vs ITO 4(1), AGRA
ITA 43/AGR/2017[2012-13]Status: DisposedITAT AgraAY 2012-13
MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT. LTD.,KUTCH vs THE PR. CIT-2, AHMEDABAD
ITA 825/AHD/2017[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHROFF OIL MANUFACTURING CO. PVT. LTD.,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 377/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI SENDHABHAI M.DESAI,MEHSANA vs THE INCOME TAX OFFICER, WARD-2, MEHSANA
ITA 3435/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
SHRI POPATLAL VANDAS PATEL,MEHSANA vs THE INCOME TAX OFFICER, WARD-2, MEHSANA
ITA 3434/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
GRUH FINANCE LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4, AHMEDABAD
ITA 2904/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
GRUH FINANCE LTD.,AHMEDABAD vs THE ADDL.CIT, RANGE-4, AHMEDABAD
ITA 2903/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE DCIT, CIRCLE-1(1)(1), BARODA vs M/S. BANCO ALUMINIUM LTD., BARODA
ITA 282/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
M/S. BANCO ALUMINIUM LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 276/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
M/S. MALAV ASSOCIATION,AHMEDABAD vs THE DY.CIT, CIRCLE-9, AHMEDABAD
ITA 2358/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ACIT, MEHSANA CIRCLE, MEHSANA vs M/S. AMMANN APOLLO INDIA PVT. LTD., MEHSANA
ITA 2313/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE DCIT,(OSD), RANGE-1, AHMEDABAD vs M/S. BHAGWATI SPHEROCAST PVT. LTD., AHMEDABAD
ITA 2394/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE ACIT, 1(1), INDORE vs M/S. MAN DEVELOPERS, INDORE
ITA 648/IND/2014[2006-07]Status: DisposedITAT IndoreAY 2006-07
THE ACIT, 1(1), INDORE vs M/S. MAN DEVELOPERS, INDORE
ITA 647/IND/2014[2005-06]Status: DisposedITAT IndoreAY 2005-06
THE ACIT, 1(1), INDORE vs M/S. MAN DEVELOPERS, INDORE
ITA 649/IND/2014[2007-08]Status: DisposedITAT IndoreAY 2007-08
VIREN VINI AHUJA,MUMBAI vs ASST CIT CEN CIR- 84, MUMBAI
ITA 422/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NIKITA SANJAY SHETH,THANE vs ITO WD 3(1), THANE
ITA 3777/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 2(2)(2), MUMBAI vs MILTON PLASTICS LTD, MUMBAI
ITA 376/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAKESH JITENDRA SHAH,MUMBAI vs ITO WD 32(3)(1), MUMBAI
ITA 3660/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 1(2)(2), MUMBAI vs PARTH CHEM IMEPX P.LTD, MUMBAI
ITA 2953/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 1(2)(2), MUMBAI vs PARTH CHEM IMEPX P.LTD, MUMBAI
ITA 2952/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 3(2), THANE vs RAMMANGAL S. GUPTA, THANE
ITA 2504/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 8(1), MUMBAI vs KARAMTARA STEEL P.LTD, MUMBAI
ITA 2472/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10