Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,105 total)
ITO, NAMAKKAL vs TIRUCHENGODE AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED, NAMAKKAL
ITA 362/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
BAMA BALASUBRAMANYAM,CHENNAI vs ACIT, CHENNAI
ITA 1981/CHNY/2016[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
YASH FISCAL SERVICES P.LTD,NAVI MUMBAI vs ITO WD 2(1)(2), MUMBAI
ITA 763/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
AQUAMECH ENGINEERING CORPORATION,NAVI MUMBAI vs ITO WD 28(1)(1), NAVI MUMBAI
ITA 3767/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KONARK SYNTHETIC LTD,MUMBAI vs ITO WD 10(1)(4), MUMBAI
ITA 3595/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 2(1)(1), MUMBAI vs QUIKJET CARGO AIRLINES P. LTD, MUMBAI
ITA 1973/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DHARMENDRA MANSUKKLAL PAREKH,MUMBAI vs ASST CIT 31(1), MUMBAI
ITA 19/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GUPTA GEMHOUSE P.LTD,MUMBAI vs DCIT RG 1(1), MUMBAI
ITA 1857/MUM/2017[2003-04]Status: DisposedITAT MumbaiAY 2003-04
JIGNESH SURESHCHANDRA DESAI,MUMBAI vs ITO 32(2)(1), MUMBAI
ITA 1732/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ROYAL PALMS (I) P.LTD,MUMBAI vs DCIT 13(3)(1), MUMBAI
ITA 1478/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JVM STEEL P. LTD,MUMBAI vs ITO 6(3)(3), MUMBAI
ITA 7462/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 3(1), KALYAN vs BHARAT RAGHAVBHAI PATEL, MUMBAI
ITA 7366/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAMIM BANO RATHI,MUMBAI vs ASST CIT CIR 20(3), MUMBAI
ITA 6307/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 20(2)(4), MUMBAI vs NISRIN MOHD DEESAWAL, MUMBAI
ITA 6241/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 12(3)(3), MUMBAI vs MANGALAM INFRA DEVELOPMENT PVT. LTD., MUMBAI
ITA 6106/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KSHIRSAGAR CONSTRUCTION CO. P.LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 574/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PARAS PORWAL (HUF),MUMBAI vs ACIT CIR 47, MUMBAI
ITA 5688/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 17(3)(1), MUMBAI vs RAJESHWAREE SHIPPING & LOGISTICS, MUMBAI
ITA 5321/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIR. 7(3)(2), MUMBAI vs PJL CLOTHING INDIA LTD., MUMBAI
ITA 5014/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 10(3)(1), MUMBAI vs NIKMO ENTERTAINMENT LTD, MUMBAI
ITA 4944/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
N. CHANDRA GLOGAL INFOTAINMENT LTD,MUMBAI vs ITO 11(1)(3), MUMBAI
ITA 5617/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 4(3)(2), MUMBAI vs LA-FIN FINANCIAL SERVICES P. LTD, MUMBAI
ITA 5577/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT 8(1)(1), MUMBAI vs ROYAL WESTERN INDIA TRUF CLUB LTD, MUMBAI
ITA 5570/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 8(1)(1), MUMBAI vs ROYAL WESTERN INDIA TRUF CLUB LTD, MUMBAI
ITA 5569/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NITIN RAJMAL SHAH,MUMBAI vs DCIT CEN CIR 6, MUMBAI
ITA 4783/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRASHANT JAIPAL REDDY,MUMBAI vs ITO WD 9(1)(3), MUMBAI
ITA 4122/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MANILAL JAWAHARMAL WADHWA,MUMBAI vs ITO 19(2)(4), MUMBAI
ITA 2825/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 31(2)(3), MUMBAI vs BHARATKUMAR NAGRAJ JAIN, MUMBAI
ITA 2608/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (LTU)1, MUMBAI vs STERLITE TECHNOLOGIES LTD,
ITA 1044/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 22(3)(2), MUMBAI vs LILADHAR R. TANDEL, NAVI MUMBAI
ITA 959/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
