Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
Pr Commissioner Of Income Tax (Central) vs M/S Dp Wires Pvt Ltd
ITA/44/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax(Central) vs M/S D.P. Power
ITA/108/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax(Central) vs M/S D.P. Power
ITA/107/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax (Central) vs M/S D.P. Power
ITA/106/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax(Central) vs M/S D.P. Power
ITA/105/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax (Central) vs M/S D.P. Power
ITA/104/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax (Central) vs M/S D.P. Power
ITA/103/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
Pr. Commissioner Of Income Tax (Central) vs M/S D.P. Power
ITA/102/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
INTERATED DATA BASE &RESEARCH CENTRE PVT . LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX -4
ITA/407/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S. TRINITY ARCADE PRIVAE LTD.
ITA/134/2016ITAT Kerala
THE COMMISSIONER OF INCOME TAX,THRISSUR vs SHRI.B.P.SHERAFUDIN, GAZALA INN.SULTANPE
ITA/881/2009ITAT Kerala
MRS SHUBHASHRI PANICKER vs C I T JAIPUR
ITA/202/2015ITAT Rajasthan
AMIT BASU vs THE D C I T JAIPUR
ITA/99/2012ITAT Rajasthan
ASSISTANT DIRECTOR OF INCOME TAX-I, NEW DELHI vs MIS. E-FUNDS IT SOLUTION INC.
CIVIL APPEAL No. 6082/2015ITAT SC
2 Judges
SHRI HEMANT VASHISHTHA,AGRA vs ITO 4(5), AGRA
ITA 39/AGR/2017[2013-14]Status: DisposedITAT AgraAY 2013-14
DR. RAKESH AGARWAL,AGRA vs I.T.O.-(2) 4, AGRA
ITA 231/AGR/2016[2000-01]Status: DisposedITAT AgraAY 2000-01
M/S. TECEE INVESTMENTS,AHMEDABAD vs THE ACIT, (OSD), CIRCLE-10, AHMEDABAD
ITA 1423/AHD/2015[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
M/S. MENTOR KNOWLEDGE MANAGEMENT PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(1), BARODA
ITA 1938/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ACIT, CIRCLE-1, BHAVNAGAR vs SHREE ELECTROMELTS LTD., BHAVNAGAR
ITA 2052/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
PAN EXCHANGE SECURITIES,ERNAKULAM vs THE ACIT, COCHIN
ITA 387/COCH/2016[2009-10]Status: DisposedITAT CochinAY 2009-10
ACIT, CUTTACK vs PARADIP PORT TRUST, JAGATSINGHPUR
ITA 121/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
DCIT, CIRCLE-1(1), SAMBALPUR vs SANJAY KUMAR NANDA, SUNDERGARH
ITA 62/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
DCIT, CIRCLE-4(1), BHUBANESWAR vs M/S. ARSS TRIVENI JV, BHUBANESWAR
ITA 271/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
OM PRAKASH DANGAYAH,JAIPUR vs ITO, JAIPUR
ITA 140/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
MUKESH RUSTOGI,JAIPUR vs ACIT, JAIPUR
ITA 662/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
ITO, BEHROR vs SUCHET SINGH YADAV, BEHROR
ITA 428/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
ITO, JAIPUR vs OM PRAKASH DANGAYACH, JAIPUR
ITA 279/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
M/S SHARAVATHY CONDUCTORS vs THE CHIEF COMMISSIONER OF
WP/28376/2017ITAT Karnataka
VINEET KOTHARI
DR(SMT) SUJATHA RAMESH vs CENTRAL BOARD OF DIRECT TAXES
WP/54672/2015ITAT Karnataka
VINEET KOTHARI
SRI NOOR AHAMAD SHAHAPUR vs FARIDA
WP/41638/2017ITAT Karnataka
B.VEERAPPA
