Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
THE PR. COMMISSIONER OF INCOME-TAX vs SHRI SATYANARAYANA VIVEK KUMAR (HUF)
ITA/42/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S PARAMOUNT BIOTECH INDUSTRIES LTD.,
ITA/888/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S RAJASTHAN EXPLOSIVES & CHEMICALS LTD.,
ITA/543/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S PARAMOUNT BIOTECH INDUSTRIES LTD.,
ITA/887/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
A.RAMESH,CHENNAI vs DCIT, CHENNAI
ITA 394/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs KUGEK DEVELOPERS PVT. LTD., CHENNAI
ITA 1371/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs DOOSAN POWER SYSTEMS INDIA PRIVATE LIMITED, CHENNAI
ITA 663/CHNY/2016[2004-05]Status: DisposedITAT ChennaiAY 2004-05
S.MUTHURAJAN,SALEM vs DCIT, SALEM
ITA 3442/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs KAL PUBLICATIONS PRIVATE LIMITED, CHENNAI
ITA 3350/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ALI ISPAT P.LTD,MUMBAI vs DCIT 14(1)(1),
ITA 2699/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TRIUMPH INTERNATIONAL FINANCE INDIA LTD,MUMBAI vs DCIT CEN CIR 40, MUMBAI
ITA 2154/MUM/2017[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 17(1)(3), MUMBAI vs CHANDRAKANT N. DEDHIA, MUMBAI
ITA 1647/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CENT. CIR. -5(3) (ERSTWHILE DCIT CENT. CIR. -36), MUMBAI vs MODERN ROAD MAKERS PVT. LTD., MUMBAI
ITA 5126/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MODERN ROAD MAKERS P. LTD,MUMBAI vs ACIT CEN CIR 36, MUMBAI
ITA 4734/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ETESH PRAKASH JAIN (HUF),BHIWANDI vs ITO, WD-1(1), KALYAN
ITA 3021/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 10(3), MUMBAI vs RELIANCE LIFE INSURANCE CO. LTD., MUMBAI
ITA 2578/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 5(2)(2), MUMBAI vs M. PALLONJI SHIPPING PVT. LTD., MUMBAI
ITA 2566/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 33(2), MUMBAI vs KALPESH C. SHAH, MUMBAI
ITA 1422/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT (E) 2(1), MUMBAI vs THE EXECUTIVE BOARD OF THE METHODIST CHURCH IN INDIA, MUMBAI
ITA 5442/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
THE CATHEDRAL VIDYA TRUST,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 4958/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 4(2) CEN RG 4(2), MUMBAI vs PRATEEK VIJAY GUPTA, MUMBAI
ITA 3663/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NATVAR PARIKH & CO. P.LTD,MUMBAI vs CIT CEN IV, MUMBAI
ITA 444/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHARAT PETROLEUM CORPORATION LTD,MUMBAI vs ASST CIT (OSD) RG 2(1), MUMBAI
ITA 3636/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
INDIRA VASANJI SHAH( SINCE DECEASED THROUGH LEGAL REPRESENTATIVE SHAHANK LILADHAR),MUMBAI vs DCIT CIR 18(2), MUMBAI
ITA 8805/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S KHODAY INDIA LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1056/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
CANARA BANK,BANGALORE vs JCIT, BANGALORE
ITA 1017/BANG/2015[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S SWARN OVERSEAS (P) LTD.,NEW DELHI vs DCIT, GHAZIABAD
ITA 3581/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S SWARN OVERSEAS (P) LTD.,NEW DELHI vs DCIT, GHAZIABAD
ITA 3580/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SMT. SUMAN JAIN, DELHI
ITA 1776/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. ADDAGIO OVERSEAS,NEW DELHI vs DCIT, NEW DELHI
ITA 5513/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
