INTERATED DATA BASE &RESEARCH CENTRE PVT . LTD. vs. PRINCIPAL COMMISSIONER OF INCOME TAX -4
ITA/407/2017HC DelhiDLHC01182937201724 October 2017Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA1 pages
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$~7 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 407/2017 INTERATED DATA BASE &RESEARCH CENTRE PVT . LTD. ..... Appellant Through : Dr Rakesh Gupta, Mr Rohit Kumar Gupta and Ms Shayamalima Borha, Advocates. versus PRINCIPAL COMMISSIONER OF INCOME TAX -4 ..... Respondent Through : Mr Ruchir Bhatia and Mr Puneet Rai, Advocates. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SANJEEV SACHDEVA O R D E R % 24.10.2017 1. After some hearing, learned counsel for the Appellant seeks leave to withdraw the Appeal. 2. The Appeal is dismissed as withdrawn. S. RAVINDRA BHAT, J SANJEEV SACHDEVA, J OCTOBER 24, 2017 ‘Sn’
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