Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION,MUMBAI vs ADIT (EXEMPTION) -I (1), MUMBAI
ITA 5327/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ETESH PRAKASH JAIN (HUF),BHIWANDI vs ITO WARD 1(1), KALYAN, KALYAN
ITA 5046/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 2(4), MUMBAI vs STERLING BIOTECH LTD, MUMBAI
ITA 4337/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 2(4), MUMBAI vs STERLING BIOTECH LTD, MUMBAI
ITA 4336/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 2(4), MUMBAI vs STERLING BIOTECH LTD, MUMBAI
ITA 4335/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 2(4), MUMBAI vs STERLING BIOTECH LTD, MUMBAI
ITA 4334/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 2(4), MUMBAI vs STERLING BIOTECH LTD, MUMBAI
ITA 4333/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 2(4), MUMBAI vs STERLING BIOTECH LTD, MUMBAI
ITA 4332/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CEN CIR 2(4), MUMBAI vs STERLING BIOTECH LTD, MUMBAI
ITA 4331/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PADMAKADHI FIANANCIAL SERVICES LTD,MUMBAI vs ACIT 4(2), MUMBAI
ITA 3884/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMBUJA CEMENT LTD,MUMBAI vs CIT LTU, MUMBAI
ITA 3563/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DHAMI FINANCE LTD,MUMBAI vs DCIT CPC -TDS, MUMBAI
ITA 347/MUM/2016[2013-14/Q4]Status: DisposedITAT Mumbai
TRANS CONDUCT (INDIA),MUMBAI vs ACIT 21(2), MUMBAI
ITA 3198/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BERMACO INDUSTRIES LIMITED,MUMBAI vs ACIT, CC-8(4), MUMBAI
ITA 2825/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHAH INVESTMENTS FINANCIALS DEVELOPMENTS & CONSULTANTS P.LTD,MUMBAI vs ITO 1(3)(2), MUMBAI
ITA 194/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GIGAPLEX ESTATE P.LTD,MUMBAI vs DCIT OSD II CEN RG 7, MUMBAI
ITA 1137/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GIGAPLEX ESTATE P.LTD,MUMBAI vs DCIT OSD II CEN RG 7, MUMBAI
ITA 1133/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
GIGAPLEX ESTATE P.LTD,MUMBAI vs DCIT OSD II CEN RG 7, MUMBAI
ITA 1132/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 19(2), MUMBAI vs JEANNIE JAMSHED MADAN, MUMBAI
ITA 5396/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 2(3)(1), MUMBAI vs THE TATA POWER CO.LTD, MUMBAI
ITA 5343/MUM/2015[1998-99]Status: DisposedITAT MumbaiAY 1998-99
DCIT CIR 3, THANE vs SHEKHAR M KHAROTE, THANE
ITA 5064/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PLATINUM COMMUNICATIONS P.LTD,MUMBAI vs DCIT RG 8(2), MUMBAI
ITA 2862/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT, CC-2(3), MUMBAI vs PROVOGUE (INDIA) LTD., MUMBAI
ITA 1578/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TATA INDUSTRIES LTD,MUMBAI vs ASST CIT RG 2(3), MUMBAI
ITA 6750/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
STANLEY BLACK & DECKER INDIA LTD,PUNE vs DCIT 3(1), MUMBAI
ITA 4169/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VIDYA VARDHINI,THANE vs ACIT CEN CIR 2, THANE
ITA 3730/MUM/2014[2000-01]Status: DisposedITAT MumbaiAY 2000-01
SEZAL GLASS LTD.,MUMBAI vs ACIT-9(3), MUMBAI
ITA 2553/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SARVA SIDDHI RAJA GANPATHY TRUST,MUMBAI vs DDIT(E)1(2), MUMBAI
ITA 7676/MUM/2012[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JT CIT (OSD) 2(2), MUMBAI vs THE MANJIRI STUD FARM P.LTD, MUMBAI
ITA 4807/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAHARASHTRA LABOUR WELFARE BOARD,MUMBAI vs ITO 18(2)(4), MUMBAI
ITA 4305/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09