Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,147 total)
BOMBAY PAINT DEALERS ASSOCIATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 983/MUM/2017[]Status: DisposedITAT Mumbai
ELDER PROJETS LTD,MUMBAI vs ACIT CC 34, MUMBAI
ITA 477/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT,1(3)(2), MUMBAI vs VULPECULA TRADING AND INVESTMENTS CO.PVT. LTD., MUMBAI
ITA 4234/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 7(3)(2), MUMBAI vs PRINCE PIPES & FITTINGS P. LTD, MUMBAI
ITA 2103/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHETH & CO,MUMBAI vs ASST CIT 20(3), MUMBAI
ITA 198/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAMEER D. PUNJABI,MUMBAI vs ITO 25(1)(1), MUMBAI
ITA 1564/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUDHEER OMPRAKASH BAHL,MUMBAI vs ITO 1(2)(2), MUMBAI
ITA 1130/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SOUMYALATHA S. SHETTY,MUMBAI vs DCIT 5(1)(2), MUMBAI
ITA 7396/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 10(2)(2), MUMBAI vs MINEX METALLURGICAL CO. LTD, MUMBAI
ITA 7345/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 3(3) CEN RG 3, MUMBAI vs NARENDRAPAL GUPTA, MUMBAI
ITA 7222/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 5(2)(1), MUMBAI vs INDIA NIVESH LTD, MUMBAI
ITA 7065/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT (E) 1(1), MUMBAI vs AAMBY INTERNATIONAL SCHOOL ACADEMY, MUMBAI
ITA 6649/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (E) 1(1), MUMBAI vs ADITYA BIRLA MEMORIAL TRUST, MUMBAI
ITA 6648/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT - 3(3)(1), MUMBAI vs RB HOLDINGS PVT. LTD., MUMBAI
ITA 6461/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT - 1(1)(1), MUMBAI vs BOMBAY GYMKHANA LTD., MUMBAI
ITA 6410/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 2(2)(2), MUMBAI vs PIVOTAL SECURITIES LTD, MUMBAI
ITA 6270/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 3(1)(1), MUMBAI vs B. ARUNKUMAR CAPITAL AND CREDIT SERVICE P. LTD, MUMBAI
ITA 6260/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIR 2, KALYAN vs MUKESH G KHIMANI, ULHASNAGAR
ITA 5948/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT CENT. CIR. - 3, THANE, THANE vs RAJESH VASANTRAI DOSHI, MUMBAI
ITA 5908/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CENT. CIR. - 3, THANE, THANE vs RAJESH VASANTRAI DOSHI, MUMBAI
ITA 5907/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CENT. CIR. - 3, THANE, THANE vs RAJESH VASANTRAI DOSHI, MUMBAI
ITA 5906/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAJESH VASANTRAI DOSHI,MUMBAI vs ACIT CENT. CIR. 3, THANE, THANE
ITA 5901/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RAJESH VASANTRAI DOSHI,MUMBAI vs ACIT CENT. CIR. 3, THANE, THANE
ITA 5900/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJESH VASANTRAI DOSHI,MUMBAI vs ACIT CENT. CIR. 3, THANE, THANE
ITA 5899/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHAH MEHTA HOLDING P.LTD,MUMBAI vs DCIT 4(3)(2), MUMBAI
ITA 5824/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PIYUSH L RAMBHIA,MUMBAI vs ITO 30(2)(5), MUMBAI
ITA 5810/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PRINT HOUSE INDIA P.LTD,MUMBAI vs DCIT 10(3), MUMBAI
ITA 5798/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LAXMINARAYAN S. YADAV,MUMBAI vs ASST CIT 25(3), MUMBAI
ITA 5764/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMBRISH MANOJ DHUPELIA,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 5720/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT (E) 2(1), MUMBAI vs MAHARASHTRA STATE ROAD TRANSPORT COPORATION (MSRTC), MUMBAI
ITA 5393/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
