Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
ASST CIR 32(3), MUMBAI vs SHREE SWASTIK DEVELOPERS, MUMBAI
ITA 1102/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 7(3), MUMBAI vs RADHIKA CHETAN MEHRA, MUMBAI
ITA 1059/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(2)(2), MUMBAI vs DOMEX TECHNICAL INFORMATION P.LTD, MUMBAI
ITA 5522/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BINOD KUMAR JHANWAR,MUMBAI vs ACIT 13(3), MUMBAI
ITA 5368/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO WD 1(3), THANE vs CHANDRASHEKHAR D. LOTLIKAR, THANE
ITA 5060/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DEEPAK EDUCATION LTD,MUMBAI vs CIT(A) 10, MUMBAI
ITA 2550/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SANDEEP K MEHTA,MUMBAI vs ACIT 24(3), MUMBAI
ITA 7618/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 2(2), MUMBAI vs BRIGHT GLOBAL PAPER P.LTD, MUMBAI
ITA 7257/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CEN CIR 2(2), MUMBAI vs BRIGHT GLOBAL PAPER P.LTD, MUMBAI
ITA 7256/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CEN CIR 2(2), MUMBAI vs BRIGHT GLOBAL PAPER P.LTD, MUMBAI
ITA 7255/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SATISH P. MALHOTRA,MUMBAI vs ITO 16(1)(2), MUMBAI
ITA 6877/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE BOMBAY OIL P.LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 6873/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NARENDRA KUMAR MADAN,MUMBAI vs ITO WD 13(2)(1), MUMBAI
ITA 6554/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASIAN ELECTRONICS LTD,MUMBAI vs ASST CIT (OSD) CIR 3(1), MUMBAI
ITA 4059/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ABU JANI SANDEEP KHOSLA,MUMBAI vs ACIT CEN CIR 22, MUMBAI
ITA 704/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
MAHARASHTRA SHRAMIK SAHAKARI PATHPEDHI MARYADIT,MUMBAI vs ITO WD 13(2)(4), MUMBAI
ITA 6251/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BHAVIKA HARJANI,MUMBAI vs ACIT 12(3), MUMBAI
ITA 4491/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADITYA BIRLA RETAIL LTD,MUMBAI vs ITO 2(2)4, MUMBAI
ITA 4086/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SMT. SHUBHA V. TIWARI,MUMBAI vs ITO - 20(3)(2), MUMBAI
ITA 2586/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
MAHARASHTRA SHRAMIKSAHAKARI PATPEDHI MARYADIT,MUMBAI vs ITO WD 13(2)(4), MUMBAI
ITA 1237/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NARENDRA KUSHALRAJ KOTHARI,MUMBAI vs ITO WD 5(2)(3), MUMBAI
ITA 6278/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NARENDRA KUSHALRAJ KOTHARI,MUMBAI vs DCIT 5(2), MUMBAI
ITA 6259/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BIPIN M. GANDHI,MUMBAI vs C.I.T.24, MUMBAI
ITA 2616/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 11(1), MUMBAI vs CREST ANIMATION STUDIOS LTD, MUMBAI
ITA 6278/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S CONERGY ENERGY SYSTEMS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 88/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI. PANKAJ RANKA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 35/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 1937/BANG/2017[2005-06]Status: DisposedITAT BangaloreAY 2005-06
HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 1936/BANG/2017[2004-05]Status: DisposedITAT BangaloreAY 2004-05
HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 1935/BANG/2017[2002-03]Status: DisposedITAT BangaloreAY 2002-03
HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 1934/BANG/2017[2001-02]Status: DisposedITAT BangaloreAY 2001-02
