Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,289 total)
M/S. SYNERGY RENEWABLE ENERGY PVT. LTD.,KOLKATA vs JCIT, RANGE-3, KOLKATA, ASANSOL
ITA 2004/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S BUDHIYA MARKETING PVT. LTD.,KOLKATA vs ACIT, CC-XXX, KOLKATA, KOLKATA
ITA 270/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
THE TIMKEN COMPANY,KOLKATA vs THE DDIT, INTERNATIONAL TAXATION - 3(1),KOLKATA, KOLKATA
ITA 1268/KOL/2014[2005-06]Status: DisposedITAT KolkataAY 2005-06
THE TIMKEN COMPANY,KOLKATA vs A.D.I.T (INTERNATIONAL TAXATION) - II,KOLKATA, KOLKATA
ITA 2139/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
ADIT(IT)-3(1), KOLKATA, KOLKATA vs THE TIMKEN COMPANY, KOLKATA
ITA 387/KOL/2010[2002-03]Status: DisposedITAT KolkataAY 2002-03
DCIT, CHENNAI vs ACESTAR PROPERTIES PVT LTD., CHENNAI
ITA 8/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO CORPORATE WARD 4(4), CHENNAI vs LAYAM FLEXI SOLUTIONS PRIVATE LIMITED, CHENNAI
ITA 2106/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ITO CORPORATE WARD 4(4), CHENNAI vs LAYAM FLEXI SOLUTIONS PRIVATE LIMITED, CHENNAI
ITA 2105/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO TDS WARD 2, COIMBATORE vs SUBA PLASTICS PVT. LTD., COIMBATORE
ITA 1600/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, COIMBATORE vs R.MAHENDRAN (HUF), POLLACHI
ITA 3248/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, COIMBATORE vs R.MAHENDRAN (HUF), POLLACHI
ITA 3247/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SUBHADRA RAJU,CHENNAI vs ITO, CHENNAI
ITA 1035/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ADITYA ENTERPRISES,MUMBAI vs ITO 23(1)(1), MUMBAI
ITA 907/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NESS TECHNOLOGIES (INDIA) P.LTD,MUMBAI vs PR CIT CEN CIR 3, MUMBAI
ITA 3719/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
OMKAR SPECIALITY CHEMICALS LTD,THANE vs ACIT 10(3)(1), MUMBAI
ITA 2388/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ANAND R. AGRAWAL,THANE vs ACIT CIR 2, THANE
ITA 203/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MALAY SANGHAVI,MUMBAI vs ITO 8(3)(2), MUMBAI
ITA 151/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUPERMAX INTERNATIONAL P. LTD,MUMBAI vs ACIT CEN CIR 38, MUMBAI
ITA 6770/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUPERMAX INTERNATIONAL P. LDD,MUMBAI vs ACIT CEN CIR 38, MUMBAI
ITA 6769/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 19(2)(4), MUMBAI vs NAITIK GEMS, MUMBAI
ITA 6718/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT (E) 1(1), MUMBAI vs BAI KABIBAI & HANSRAJ MORARJI CHARITY TRUST, MUMBAI
ITA 6647/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT - 9(1)(1), MUMBAI vs AIRPAC FILTERS & SYSTEMS PVT. LTD., MUMBAI
ITA 6049/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SAMKIT DIAMONDS EXPORTERS,MUMBAI vs ACIT 19(3), MUMBAI
ITA 4133/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
LATE SMT. PANNADEVI AGARWAL,MUMBAI vs ACIT 18(2), MUMBAI
ITA 338/MUM/2016[2002-03]Status: DisposedITAT MumbaiAY 2002-03
MAHARASHTRA SHRAMIK PATPEDHI MARYADIT,MUMBAI vs ITO WD 13(2)(4), MUMBAI
ITA 329/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAHARASHTRA SHRAMIK PATPEDHI MARYADIT,MUMBAI vs ITO WD 13(2)(4), MUMBAI
ITA 328/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAHARASHTRA SHRAMIK PATPEDHI MARYADIT,MUMBAI vs ITO WD 13(2)(4), MUMBAI
ITA 327/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHARAT J GUPTA,MUMBAI vs ITO 25(3)(1), MUMBAI
ITA 3263/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO, WD-19(2)(3), MUMBAI vs MATUSHREE BUILDERS & DEVELOPERS, MUMBAI
ITA 2652/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT (EXEMPTION) - 1(1), MUMBAI vs JASLOK HOSPITAL & RESEARCH CENTRE, MUMBAI
ITA 2138/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
